High Courts19 Aug 1927
Muhammad Sheriff Sahib Vs Moulvi Abdul Karim Sahib and Others
Madras High Court · (1928) ILR (Mad) 185 : (1927) 26 LW 553 : (1927) 53 MLJ 757(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,623 of 5,226
High Courts19 Aug 1927
Daivanayaga Reddiar and Others Vs Renukambal Ammal
Madras High Court · AIR 1927 Mad 977 : (1927) ILR (Mad) 857 : (1927) 26 LW 539
High Courts18 Aug 1927
A.L.S.P.P.L. Subramanian Chetty by his agent, Narayana Chetty Vs Sivaswami Chetty and Others
Madras High Court · AIR 1928 Mad 362 : (1928) 27 LW 804 : (1928) 54 MLJ 278
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts18 Aug 1927
Purushothama Rajaliar Vs Kannayya and Another
Madras High Court · AIR 1928 Mad 139
High Courts18 Aug 1927
Mahommadalli Sahib Vs Abdul Khadir Saheb
Madras High Court · (1930) 59 MLJ 351
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Aug 1927
M.O. Veerayya Chetty and Another Vs N.S.R. Doraiswamy Reddiar and Others
Madras High Court · AIR 1928 Mad 393 : 110 Ind. Cas. 737
High Courts18 Aug 1927
T.V. Devaraja Reddiar Vs Liptons, Limited
Madras High Court · AIR 1928 Mad 367
High Courts16 Aug 1927
Ammalu Amma and Others Vs Narayanan Nair and Others
Madras High Court · AIR 1928 Mad 509 : (1928) ILR (Mad) 549 : (1929) 29 LW 460
Limitation Act, 1963 — Section 17, 20
High Courts16 Aug 1927
Vadlamannaty Bala Tripura Sundaramma Vs Secretary of State and Others
Madras High Court · AIR 1928 Mad 282 : (1928) 27 LW 101
Trusts Act, 1882 — Section 88
High Courts15 Aug 1927
Ameechand Nagin Doss and Co. and Others Vs Raoji Bhai Moti Bhai Patel and Others
Madras High Court · AIR 1928 Mad 233(1)
High Courts15 Aug 1927
T.S. Ramaswamy Ayyangar and Another Vs M.L.M. Ramanathan Chettiar
Madras High Court · AIR 1928 Mad 684
High Courts15 Aug 1927
T.S. Ramaswami Ayyangar, Official Receiver of Ramnad and Another Vs M.L.M. Rama Nathan Chettiar
Madras High Court · 107 Ind. Cas. 295
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts11 Aug 1927
Bodapati Adenna Vs Bodapati Chinna Ramayya (dead) and Others
Madras High Court · (1928) ILR (Mad) 770 : (1928) 27 LW 307 : (1928) 54 MLJ 445
High Courts11 Aug 1927
Thana Velayudha Nadar Vs V.S. Subramania Pillai and Others
Madras High Court · AIR 1928 Mad 609
High Courts11 Aug 1927
P.S. Ayyathorai Mudaliar Vs M.P. Managala Goundar and Another
Madras High Court · AIR 1927 Mad 971 : (1927) 26 LW 460 : (1927) 53 MLJ 735
Tamil Nadu District Municipalities Act, 1920 — Section 48, 49
High Courts10 Aug 1927
Muppidathi Ammal Vs Muthuswami Pillai and Others
Madras High Court · AIR 1928 Mad 126
High Courts10 Aug 1927
Subramania Aiyar Vs V. Rama Aiyar and Others
Madras High Court · (1928) 27 LW 489 : (1928) 54 MLJ 67
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts10 Aug 1927
Padmanabha Aiyar and Another Vs Sitarama Aiyar and Others
Madras High Court · (1927) 26 LW 586 : (1928) 54 MLJ 96
Transfer of Property Act, 1882 — Section 58
High Courts09 Aug 1927
Sethumadhava Ayyar Vs Bacha Bibi and Others
Madras High Court · AIR 1928 Mad 778
Transfer of Property Act, 1882 — Section 41