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Madras High Court judgments

1,04,503 judgments · page 4,622 of 5,226

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High Courts01 Sept 1927

Veeraraghavachariar, late a minor by guardians, Rukmani Ammal and Another Vs The Advocate-General of Madras and Others

Madras High Court · AIR 1927 Mad 1073 : (1928) ILR (Mad) 31 : (1927) 26 LW 728 : (1927) 53 MLJ 792

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts01 Sept 1927

Kinattinkara Madhavan Nair and Another Vs M.R. Ry. Manavikrama Zamorin Maharajah Avergal of Calicut

Madras High Court · AIR 1928 Mad 906

Limitation Act, 1963 — Article 90
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High Courts29 Aug 1927

T.R. Kaliya Perumal Naidu and Others Vs T.P.L.S. Subramanian Chettiar and Another

Madras High Court · AIR 1928 Mad 203 : (1928) 27 LW 20

Civil Procedure Code, 1908 (CPC) — Section 11(4)
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High Courts29 Aug 1927

Nokole Behara and Others Vs Emperor

Madras High Court · 105 Ind. Cas. 826

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High Courts29 Aug 1927

The Official Assignee of Madras Vs S.M. Sheik Moideen Rowther

Madras High Court · AIR 1927 Mad 1013 : (1927) ILR (Mad) 948 : (1927) 26 LW 665 : (1927) 53 MLJ 890

Presidency Towns Insolvency Act, 1909 — Section 56
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High Courts29 Aug 1927

In Re: Nokole Behara and Others

Madras High Court · (1928) ILR (Mad) 333 : (1927) 26 LW 651 : (1927) 53 MLJ 759

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High Courts29 Aug 1927

Alamelumangathayarammal Vs T.S. Balusami Chetti

Madras High Court · AIR 1928 Mad 394 : 108 Ind. Cas. 208

Presidency Towns Insolvency Act, 1909 — Section 21
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High Courts29 Aug 1927

(Chaliki) Krishnamurthi Vs Goli Paddayya and Others

Madras High Court · AIR 1928 Mad 785

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High Courts26 Aug 1927

The Crown Prosecutor Vs Khadir Mohideen

Madras High Court · AIR 1927 Mad 1080 : (1928) ILR (Mad) 187 : (1927) 26 LW 568 : (1927) 53 MLJ 757

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High Courts25 Aug 1927

A. Chinnaswami Thathachariar and Others Vs Srirangam Nallan Chakravarthi Singarachariar

Madras High Court · AIR 1928 Mad 377

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High Courts25 Aug 1927

Pattathil Sankunni Mannadiar Vs Pattathil Krishna Mannadiar

Madras High Court · (1928) ILR (Mad) 320 : (1928) 27 LW 93 : (1928) 54 MLJ 682

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High Courts25 Aug 1927

In Re: Vijayaranga Naidu and Another

Madras High Court · (1927) 26 LW 649 : (1927) 53 MLJ 760

Penal Code, 1860 (IPC) — Section 114, 326
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High Courts25 Aug 1927

Ulichi Kotayya Vs Nallamalli Sreeramulu and Others

Madras High Court · AIR 1928 Mad 900

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High Courts24 Aug 1927

Rangasami Aiyangar Vs Somasundaram Chettiar

Madras High Court · (1928) 27 LW 820 : (1928) 54 MLJ 150

Contract Act, 1872 — Section 25
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High Courts24 Aug 1927

In Re: Kencherla Krishna Rao

Madras High Court · 112 Ind. Cas. 149 : (1928) 28 LW 285

Presidency Towns Insolvency Act, 1909 — Section 7
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High Courts23 Aug 1927

T.S. Palaniappa Mudaliar Vs Syed Gulam Ghouse Madani Sahib

Madras High Court · AIR 1928 Mad 489 : 110 Ind. Cas. 21

Specific Relief Act, 1877 — Section 42
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High Courts23 Aug 1927

Packiria Pillai Vs K.V. Subbiah Mudaliar

Madras High Court · AIR 1928 Mad 1059

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High Courts23 Aug 1927

V. Packiria Pillai Vs K.V. Subbiah Mudaliar

Madras High Court · 113 Ind. Cas. 554

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High Courts22 Aug 1927

Koppula Subbiah Vs Thammana Manikyam and Another

Madras High Court · AIR 1928 Mad 199

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High Courts22 Aug 1927

Raju Naidu Vs Kanakku Pillai alias Ramaswami Pillai

Madras High Court · 108 Ind. Cas. 77 : (1928) 27 LW 23 : (1928) 54 MLJ 116

Contract Act, 1872 — Section 96
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