High Courts09 Aug 1927
In Re: Ellammal and Others
Madras High Court · (1927) 26 LW 771 : (1927) 53 MLJ 810
Madras Local Boards Act, 1884 — Section 175, 207
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,624 of 5,226
High Courts08 Aug 1927
Balam Nookamma and Another Vs Sadireddi Dharmayya and Others
Madras High Court · AIR 1928 Mad 233 : (1927) 53 MLJ 863
High Courts08 Aug 1927
Narayana Doss Balakrishna Doss Vs Buchraj Chordia Sowcar and Others
Madras High Court · (1927) 53 MLJ 842
High Courts05 Aug 1927
Vankayala Subbarayudu Vs Kolluri Venkataratnam
Madras High Court · AIR 1928 Mad 1074 : (1928) ILR (Mad) 632 : 110 Ind. Cas. 136 : (1928) 28 LW 477 : (1928) 55 MLJ 314
Civil Procedure Code, 1908 (CPC) — Section 42
High Courts04 Aug 1927
Possari Palaniappa Chetty Vs Appavu Chetty and Others
Madras High Court · 110 Ind. Cas. 411
High Courts03 Aug 1927
(Vedagiri) Seshacharlu Vs (Ovveti) Venkata Subba Row and Others
Madras High Court · AIR 1928 Mad 828
High Courts03 Aug 1927
Ramanathan Chettiar Vs V. Ry. Sethurama Madige Rao Saheb and Another
Madras High Court · AIR 1928 Mad 382 : (1928) 27 LW 47
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17(b)
High Courts03 Aug 1927
K. Chenchuvenkatanagiah Chetti and Co. Vs M. Padmanabhan Chetti
Madras High Court · AIR 1928 Mad 125
Contract Act, 1872 — Section 264
High Courts03 Aug 1927
Ramappa Naidu and Another Vs Lakshmanan Chettiar and Others
Madras High Court · (1928) 27 LW 88 : (1928) 54 MLJ 272
Provincial Insolvency Act, 1920 — Section 4
High Courts03 Aug 1927
K. Chenchuvenkatanagiah Chetty and Co. and Others Vs M. Padmanathan Chetty and Others
Madras High Court · 106 Ind. Cas. 904
Contract Act, 1872 — Section 264
High Courts03 Aug 1927
Vedagiri Seshacharlu Vs Ovveti Venkata Subba Row
Madras High Court · 110 Ind. Cas. 775
High Courts02 Aug 1927
Nagarathnammal and Others Vs Chinnu Sah and Others
Madras High Court · (1927) 53 MLJ 861
High Courts02 Aug 1927
Dhanabakkiyammal Vs Thangavelu Mudaliar and Others
Madras High Court · AIR 1927 Mad 994 : (1927) ILR (Mad) 956 : (1927) 26 LW 493 : (1927) 53 MLJ 644
Administrator Generals Act, 1902 — Section 4Succession Act, 1925 — Section 301
High Courts02 Aug 1927
Sharfuniya Begum Sahiba Vs (Sayyad) Pacha Sahib and Others
Madras High Court · AIR 1928 Mad 793
Transfer of Property Act, 1882 — Section 53(2)
High Courts01 Aug 1927
Karuppa Koundan and Another Vs Chinna Nallammal and Others
Madras High Court · AIR 1927 Mad 1189
High Courts01 Aug 1927
Kodali Tiruvengalaratnam alias Tiruvengalam and Another Vs Kadali Butchayya
Madras High Court · (1929) ILR (Mad) 373 : 113 Ind. Cas. 347 : (1928) 28 LW 727 : (1928) 55 MLJ 757
High Courts29 Jul 1927
Bansilal Abeerchand Vs V. Sriranganachiarammal and Another
Madras High Court · AIR 1928 Mad 486
High Courts29 Jul 1927
L. Krishnaswami Naidu and Another Vs Sriram Sriramulu Naidu
Madras High Court · (1927) 26 LW 676 : (1927) 53 MLJ 727
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts29 Jul 1927
Kasivajjala Ramaswami and Another Vs Boddu Veeranna and Others
Madras High Court · (1927) 26 LW 725 : (1927) 53 MLJ 766
High Courts29 Jul 1927
(Board of Control) Sri Thyagarajaswami Devasthanam Vs Balayee Ammal and Others
Madras High Court · AIR 1928 Mad 61 : (1928) 27 LW 32
Civil Procedure Code, 1908 (CPC) — Section 47