High Courts18 Jul 1927
Visalakshi Ammal and Others Vs Veeraswami Naiker and Others
Madras High Court · AIR 1927 Mad 1072
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,626 of 5,226
High Courts18 Jul 1927
Vasudevan Nambudripad Vs M. Kannan Nayar and Others
Madras High Court · 110 Ind. Cas. 759
High Courts28 Jun 1927
Kaikhushroo Rustomji Wallace Vs The Bombay Company, Limited
Madras High Court · (1927) 53 MLJ 278
High Courts17 Jun 1927
In Re: Maniara Kuppathan alias Kuppan
Madras High Court · (1928) ILR (Mad) 167 : (1928) 27 LW 725 : (1927) 53 MLJ 739
High Courts17 Jun 1927
Maniara Kuppathan alias Kuppan Vs Emperor
Madras High Court · 105 Ind. Cas. 667
High Courts06 May 1927
Erram Reddy Chenchu Krishnamma Vs Maram Reddy Lakshminarayana and Another
Madras High Court · AIR 1928 Mad 271 : 108 Ind. Cas. 202
High Courts06 May 1927
Parvataneni Mallikaraja Pudu and Others Vs Kachimalla Nalla Venkaya and Others
Madras High Court · AIR 1928 Mad 971
High Courts06 May 1927
In Re: Chellam Chetty and Another
Madras High Court · AIR 1928 Mad 224
Penal Code, 1860 (IPC) — Section 420
High Courts06 May 1927
Jagannatha Pillai and Others Vs Kathaperumal Pillai and Others
Madras High Court · AIR 1927 Mad 1035 : (1928) ILR (Mad) 76 : (1927) 26 LW 572 : (1927) 53 MLJ 688
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92Madras Estates Land Act, 1908 — Section 192
High Courts06 May 1927
In Re: Sayyad Abdul Sathar
Madras High Court · (1928) 27 LW 683 : (1928) 54 MLJ 456
High Courts06 May 1927
Muthu Balu Chettiar and Others Vs The Chairman, Madura Municipality
Madras High Court · AIR 1927 Mad 961 : (1928) ILR (Mad) 122 : (1928) 27 LW 239 : (1927) 53 MLJ 633
Tamil Nadu District Municipalities Act, 1920 — Section 249, 250
High Courts06 May 1927
Chunduri Venkataramanamma Vs Basana Simon and Others
Madras High Court · AIR 1928 Mad 234(1) : 108 Ind. Cas. 277
Transfer of Property Act, 1882 — Section 60, 62
High Courts06 May 1927
Murugiah Pillai Vs Pakkiria Pillai
Madras High Court · AIR 1928 Mad 499 : 107 Ind. Cas. 290
High Courts05 May 1927
Commissioner of Income Tax Vs Trichinopoly Tennore Hindu Permanent Fund, Ltd.
Madras High Court · AIR 1927 Mad 1078
High Courts05 May 1927
V.V. Rajabhadar Mudaliar Vs Thiruvengada Mudaliar and Others
Madras High Court · AIR 1928 Mad 20
High Courts05 May 1927
Karuppanna Konar and Others Vs Rangaswami Konar and Others
Madras High Court · AIR 1928 Mad 105(1)
Evidence Act, 1872 — Section 32
High Courts05 May 1927
Ganapathy Ayyar and Another Vs Rangaswamy Ayyangar and Others
Madras High Court · AIR 1928 Mad 168
High Courts05 May 1927
Ammakutti Achi Vs Doraiswami Aiyar and Another
Madras High Court · AIR 1928 Mad 140
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts05 May 1927
(Parambath Parkum Mattole) Kunhammad Hajee and Others Vs Chathoth Parkum Kozhuvammal and Others
Madras High Court · AIR 1928 Mad 38
Transfer of Property Act, 1882 — Section 89
High Courts05 May 1927
Ry. Pratap Sinha Raja Sahib Vs R. Srinivasagopalachariar
Madras High Court · AIR 1928 Mad 15
Civil Procedure Code, 1908 (CPC) — Section 22