High Courts08 Sept 1927
Senapathi Narayana Patrudu and Others Vs The Manager of Peda Marangi Estate and Others
Madras High Court · (1928) 27 LW 12 : (1928) 54 MLJ 564
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,621 of 5,226
High Courts08 Sept 1927Dismissed
Senapathy Narayana Patrudu and Others Vs Sethucherla Veerabadra Raju Bahadur and Others
Madras High Court · (1928) 27 LW 12 : (1928) 54 MLJ 564
Madras Estates Land Act, 1908 — Section 77
High Courts08 Sept 1927
Venkataramani Iyer Vs Subramania Iyer and Others
Madras High Court · AIR 1928 Mad 945 : 108 Ind. Cas. 639
High Courts08 Sept 1927
Devorampoodi Venkamma Vs Goparaju Perraju
Madras High Court · 112 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts08 Sept 1927
Etathil Chandu Kutti Vs Viayathen Mahadevi and Others
Madras High Court · AIR 1928 Mad 534 : 110 Ind. Cas. 738 : (1928) 55 MLJ 450
High Courts08 Sept 1927
(Dwarampoodi) Venkamma Vs Goparaju Perraju
Madras High Court · AIR 1928 Mad 991
High Courts07 Sept 1927
Ramakrishna Reddiar Vs Kasivasi Chidambara Swamigal (died) and Others
Madras High Court · 108 Ind. Cas. 282 : (1928) 27 LW 322 : (1928) 54 MLJ 412
High Courts07 Sept 1927
Srirama Raghvachariar Vs Narasama Naidu and Others
Madras High Court · 113 Ind. Cas. 92
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Sept 1927
V. Arumugam Pillai Vs V. Kandasami Pillai
Madras High Court · AIR 1928 Mad 211(1)
High Courts06 Sept 1927
Jainul Abideen Marakayar and Others Vs Habibulla Sahib
Madras High Court · AIR 1928 Mad 430 : (1928) 27 LW 483
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Sept 1927
The Commissioner of Income Tax Vs Mohideen Sahib of Bellary
Madras High Court · (1927) 53 MLJ 719
Income Tax Act, 1961 — Section 3
High Courts06 Sept 1927
Giridharadoss Company, Proprietors, Sowcar Lodd Govindass Krishnadoss and Others Vs Para Appadurai and Others
Madras High Court · AIR 1928 Mad 193 : (1928) ILR (Mad) 157 : (1928) 27 LW 135 : (1928) 54 MLJ 316
High Courts06 Sept 1927
Dodla Rami Reddi Vs Penubolu Venkatanarasimalu Setti and Another
Madras High Court · AIR 1928 Mad 458
Civil Procedure Code, 1908 (CPC) — Section 49
High Courts06 Sept 1927
Dodla Rami Reddi Vs Penubolu Venkatanarasimhulu Setti and Another
Madras High Court · 109 Ind. Cas. 617
Civil Procedure Code, 1908 (CPC) — Section 49
High Courts05 Sept 1927
Commissioner of Income Tax Vs Binny and Co.
Madras High Court · AIR 1927 Mad 1039 : (1927) ILR (Mad) 920 : (1927) 26 LW 679
High Courts05 Sept 1927
The Commissioner of Income Tax Vs Binny and Co. (London), by agents Binny and Co.
Madras High Court · (1927) 53 MLJ 672
Income Tax Act, 1961 — Section 50
High Courts05 Sept 1927
The Commissioner of Income Tax Vs Yagappa Nadar
Madras High Court · AIR 1927 Mad 1038 : (1927) ILR (Mad) 923 : (1927) 26 LW 578 : (1927) 53 MLJ 666
Income Tax Act, 1961 — Section 2(1)
High Courts01 Sept 1927
A. Narayanan Nambudri Vs Puthisseri Theva Amma and Others
Madras High Court · AIR 1927 Mad 1043 : (1928) ILR (Mad) 46
High Courts01 Sept 1927
Gadamsetty Nammalwar Chetti and Another Vs Gadamsetty Perundevi Thayarammal
Madras High Court · AIR 1927 Mad 1031 : (1927) ILR (Mad) 941 : (1927) 26 LW 602 : (1927) 53 MLJ 802
High Courts01 Sept 1927
A. Narayanan Nambudiri, Karnavan and Manager of Ettasseri Munnot Mangalath Illom Vs Puthisseri Theva Amma and Others
Madras High Court · (1927) 26 LW 775 : (1927) 53 MLJ 824