High Courts26 Apr 1927
Muhammad Amirkhan and Others Vs Mahalingam Pillai and Others
Madras High Court · AIR 1927 Mad 985 : (1928) ILR (Mad) 174 : (1927) 26 LW 535 : (1927) 53 MLJ 523
Criminal Procedure Code, 1898 (CrPC) — Section 147
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,629 of 5,226
High Courts26 Apr 1927
K. Abdul Salam Sahib Vs Batchu Veerabhadraraju
Madras High Court · AIR 1928 Mad 129
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts26 Apr 1927
(Kaniyur) Ganapathi Bhatta Vs Beeru Bhandary and Others
Madras High Court · AIR 1927 Mad 1039(1) : (1928) 27 LW 206
Transfer of Property Act, 1882 — Section 60
High Courts25 Apr 1927
Batchu Perraju Vs Batchu Venkataratnam and Others
Madras High Court · AIR 1928 Mad 1
High Courts25 Apr 1927
Nagasubramania Mudali Vs N. Krishnamachariar
Madras High Court · AIR 1927 Mad 922 : (1928) ILR (Mad) 981 : (1927) 26 LW 400 : (1927) 53 MLJ 403
Provincial Insolvency Act, 1920 — Section 2(a)
High Courts22 Apr 1927
Commissioner, Corporation of Madras Vs T. Ekambara Naicker and Another
Madras High Court · AIR 1927 Mad 980 : (1927) 26 LW 569
High Courts22 Apr 1927
K. Subbaroya Chetty Vs Nagappa Chetti and Others
Madras High Court · (1927) 53 MLJ 311
High Courts22 Apr 1927
Venna Tatayya Vs Kakarla Gangayya
Madras High Court · AIR 1927 Mad 965 : (1927) 26 LW 453 : (1927) 53 MLJ 562
Contract Act, 1872 — Section 74
High Courts21 Apr 1927
K. Srinivasa Moorthi Vs Narasimhalu Naidu
Madras High Court · AIR 1927 Mad 797
High Courts21 Apr 1927
In Re: Kunnammal Mayan and Others
Madras High Court · (1927) 53 MLJ 656
Penal Code, 1860 (IPC) — Section 147, 323
High Courts21 Apr 1927
K. Srinivasamoorthi Vs Narasimhalu Naidu
Madras High Court · (1927) ILR (Mad) 916 : (1927) 26 LW 168 : (1927) 53 MLJ 309
Criminal Procedure Code, 1898 (CrPC) — Section 520
High Courts20 Apr 1927
S. P. S. A. L. Ramaswami Chettiar Vs V. C. T. N. Chidambaram Chettiar
Madras High Court · AIR 1927 Mad 1009(1) : (1927) 26 LW 527
High Courts20 Apr 1927
S.P.S.A.L. Ramaswami Chettiar Vs V.C.T.N. Chidambaram Chettiar
Madras High Court · 105 Ind. Cas. 620
High Courts20 Apr 1927
Alaganan Chettiar Vs Ramanathan Chettiar
Madras High Court · AIR 1927 Mad 1030
High Courts20 Apr 1927
S. K. Veeraswami Pillai Vs Kalyanasundaram Mudaliar and Others
Madras High Court · AIR 1927 Mad 1009
High Courts20 Apr 1927
Kaliappa Nadar and Others Vs Muthu Vijaya Thambayasami Chunnichi Naickar Avergal
Madras High Court · AIR 1927 Mad 984
High Courts19 Apr 1927
Sankunni Panikkar Vs Rama Panikkar and Others
Madras High Court · AIR 1929 Mad 346
High Courts19 Apr 1927
Sankunni Pannikar Vs Rama Pannikar and Others
Madras High Court · 107 Ind. Cas. 429
High Courts19 Apr 1927
Sannidhiraju Subbarayadu and Others Vs The Secretary of State for India in Council
Madras High Court · (1927) ILR (Mad) 961 : (1927) 26 LW 513 : (1927) 53 MLJ 868
High Courts18 Apr 1927
Atmakuri Seetharamamurthi and Others Vs Jammulu Rangayya and Others
Madras High Court · AIR 1928 Mad 293