High Courts18 Apr 1927
Subbiah Thevar Vs Ponnuswami Thalavar and Others
Madras High Court · AIR 1927 Mad 1021
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Madras High Court judgments
1,04,503 judgments · page 4,630 of 5,226
High Courts18 Apr 1927
Alamelu Ammal Vs T.S. Venkatarama Aiyar
Madras High Court · AIR 1927 Mad 919 : (1927) ILR (Mad) 977 : (1927) 26 LW 305 : (1927) 53 MLJ 422
Provincial Insolvency Act, 1920 — Section 42
High Courts18 Apr 1927
Kulandaivelu Pillai Vs Venkatarayar and Another
Madras High Court · (1927) 53 MLJ 808
High Courts12 Apr 1927
Cuddappa Ghouse Khan Vs Bala Subba Rowther
Madras High Court · AIR 1927 Mad 925 : (1928) ILR (Mad) 833 : (1927) 53 MLJ 412
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts12 Apr 1927
Doorvas M. V. Ramkrishna Aiyar Vs Mari Goundan and Others
Madras High Court · AIR 1927 Mad 1025
High Courts12 Apr 1927
Cuddappah Ghouse Khan Vs Balasubba Rowther
Madras High Court · 105 Ind. Cas. 109 : (1927) 26 LW 318
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts12 Apr 1927
Mahaboob Sur Fuzuvanthu Sri Rajah Parthasarathy Appa Rao Savai Aswarao Bahadur Zamindar Garu and Another Vs Sri Rajah Venkatadri Appa Rao Bahadur Zamindar Garu and Others
Madras High Court · 113 Ind. Cas. 646
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts12 Apr 1927
R.D.K. Venkatalingama Nayanim Bahadur Varu, Rajah of Kalahasti Vs Rao Muni Venkatadri Rao Garu
Madras High Court · AIR 1927 Mad 911 : (1927) ILR (Mad) 897 : (1927) 26 LW 386 : (1927) 53 MLJ 533
Evidence Act, 1872 — Section 92
High Courts12 Apr 1927
Vege Ramayya and Another Vs Avatapalli Suryanarayanamurthi
Madras High Court · (1927) 53 MLJ 464
High Courts11 Apr 1927
Choutipalli Yerra Venkata Reddi Vs Choutipalli Krishna Reddi and Others
Madras High Court · AIR 1927 Mad 1010
High Courts11 Apr 1927
Rapaka Venkateswarlu alias Gurraja, minor by next friend Rapaka Venkatanarayana Sarma Vs Ayyagari Suryaprakasam
Madras High Court · AIR 1927 Mad 959 : (1927) 26 LW 447 : (1927) 53 MLJ 555
Limitation Act, 1963 — Section 20
High Courts08 Apr 1927
C. Thiruvengada Mudaliar Vs C. Thangavelu Mudaliar and Others
Madras High Court · AIR 1928 Mad 594 : 108 Ind. Cas. 221
High Courts08 Apr 1927
(Vankayala) Venkataratnam Vs Dhanalakota Varahalu and Another
Madras High Court · AIR 1928 Mad 56
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts08 Apr 1927
Bhogaraju Kanakamma Vs The Secretary of State for India and Others
Madras High Court · AIR 1928 Mad 145 : (1928) 27 LW 791 : (1928) 54 MLJ 230
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
High Courts05 Apr 1927
Ramanatha Mudaliar and Another Vs T. K. Vijayaraghavalu Naidu
Madras High Court · AIR 1927 Mad 983
High Courts31 Mar 1927
(Natuvanjeri Ismalutty's son) Ahmmadkutty Vs Cherukava Moidutty and Others
Madras High Court · AIR 1927 Mad 952
High Courts31 Mar 1927
Gonuguntla Sabbayya and Another Vs Gonuguntla Rangayya and Another
Madras High Court · AIR 1927 Mad 883 : (1927) 26 LW 361
High Courts31 Mar 1927
Opporti Padhi Vs Paila Ujjulla and Another
Madras High Court · AIR 1927 Mad 998
High Courts31 Mar 1927
S.S.V. Krishnan Pillai and Others Vs Kilasathammal
Madras High Court · AIR 1928 Mad 810 : 108 Ind. Cas. 69
Specific Relief Act, 1877 — Section 51, 55