High Courts31 Mar 1927
(O. Vogili) Ramakrishna Reddi Vs Baddevolu Venkata Reddi
Madras High Court · AIR 1928 Mad 52 : 108 Ind. Cas. 205
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,631 of 5,226
High Courts31 Mar 1927
Suravarapu Venkata Subramanya Sastri Vs Yalla Bhiravaswami and Another
Madras High Court · AIR 1927 Mad 917 : (1927) 26 LW 344 : (1927) 53 MLJ 447
Limitation Act, 1963 — Section 25
High Courts31 Mar 1927
Kolluri Lakshminarayana Vs Kambhampati Lakshmipathi and Another
Madras High Court · (1927) 53 MLJ 520
Limitation Act, 1963 — Section 15
High Courts31 Mar 1927
Naturanjeri Ismalkutty's Son Ahmedkutty Vs Cherukana Moiduthy and Others
Madras High Court · 105 Ind. Cas. 414
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103
High Courts30 Mar 1927
Thiruvengadasami Iyengar Vs Govindasamy Udaiyar and Others
Madras High Court · AIR 1927 Mad 943
High Courts30 Mar 1927
Chitturi Sriramulu Vs Somisetti Lakshminarayana
Madras High Court · 105 Ind. Cas. 214
High Courts30 Mar 1927
Sri Ranganatha Thathachariar and Another Vs Veeravalli Rajagopalachariar and Others
Madras High Court · AIR 1928 Mad 16
High Courts30 Mar 1927
Peria Muthuswami Naicken Vs Somasundara Mudaliar and Another
Madras High Court · AIR 1927 Mad 1018(1)
High Courts30 Mar 1927
Muthusamy Goundan Vs Palani Goundan and Others
Madras High Court · AIR 1927 Mad 950
High Courts30 Mar 1927
Muthusami Goundan Vs Palani Goundan and Others and Subbaraya Goundan and Others
Madras High Court · (1927) 53 MLJ 763
High Courts30 Mar 1927
Peria Muthusami Naicken Vs Somasundaram Mudaliar and Another
Madras High Court · (1927) 53 MLJ 814
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts30 Mar 1927
(Dewan Bahadur) C. Krishnamachariar Vs P. Arunachala Nadar and Others
Madras High Court · AIR 1927 Mad 973
High Courts30 Mar 1927
Dewan Bahadur C. Krishnamachariar Vs P. Arunachala Nadar and Another
Madras High Court · 105 Ind. Cas. 563
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts30 Mar 1927
(Chitturi) Sriramulu Vs (Somisetti) Lakshminarayana
Madras High Court · AIR 1927 Mad 1102(1)
High Courts30 Mar 1927
Muthuswami Goundan Vs Palani Goundan and Others
Madras High Court · 105 Ind. Cas. 845
High Courts29 Mar 1927
(Pulikku Madathil Nelliari) Kolaremathu Amma Vs (Thappalli Koonattat) Madhavi Amma and Others
Madras High Court · AIR 1928 Mad 243 : 108 Ind. Cas. 409
High Courts29 Mar 1927
Rajagopala Pillai Vs P. Veeraperumal Pillai and Others
Madras High Court · AIR 1927 Mad 792
High Courts29 Mar 1927
Kokkan Muthiriyan Vs K. Rajagopala Aiyangar
Madras High Court · (1927) 53 MLJ 901
High Courts29 Mar 1927
Rajagopal Pillai Vs P. Veeraperumal Pillai and Others
Madras High Court · (1927) 53 MLJ 232
High Courts29 Mar 1927
Mookkan Muthiriyan Vs K. Rajagopala Ayyangar
Madras High Court · AIR 1927 Mad 947 : 105 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2