High CourtsDivision Bench(1927) 04 MAD CK 0042

In Re: V.A. Gopala Nair

Madras High Court · Decided on 29 April 1927 · Citation: AIR 1929 Mad 403

HON’BLE JUDGES
Wallace, J

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Judgment

1 paragraphs · 43 words

Wallace, J.—I am not prepared to transfer the cases on the ground shown. If the Bench itself thinks that the cases should be transferred, it should move the matter officially and not leave it to the party to move. The petitions are dismissed.