High Courts01 Nov 1927
B. Raja Rajeswara Muthu Ramalinga Sethupathy Avergal through his Authorised Dewan Raja M. Dinakar Bahadur Vs Shunmugha Nadan and Another
Madras High Court · 107 Ind. Cas. 804
Civil Procedure Code, 1908 (CPC) — Section 2(20)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,615 of 5,226
High Courts01 Nov 1927
Pinnamraju Raghunadha Raju Vs Burra Mariyamma and Another
Madras High Court · AIR 1928 Mad 980
Madras Village Courts Act, 1889 — Section 73
High Courts01 Nov 1927
Tirumala Reddi Chinnappa Reddi Vs Kolakula Thomasu Reddi and Another
Madras High Court · AIR 1928 Mad 265 : (1928) ILR (Mad) 839 : (1928) 27 LW 311 : (1928) 54 MLJ 344
High Courts01 Nov 1927
B. Raja Rajeswara Muthu Ramalinga Sethupathy Avergal through his authorised agent Dewan Raja M. Dinakar Bahadur Vs Shunmuga Nadan and Another
Madras High Court · (1928) ILR (Mad) 242 : (1928) 27 LW 237 : (1928) 54 MLJ 65
Civil Procedure Code, 1908 (CPC) — Section 2(20)
High Courts01 Nov 1927
Adivi Lakshmi Rattamma Vs Akisetti Ranganayaulro
Madras High Court · 112 Ind. Cas. 307
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts31 Oct 1927
Rajagopala Naidu Vs Subbammal and Another and Ramachandran, minor by mother and guardian Krishnammal
Madras High Court · (1928) ILR (Mad) 291 : (1928) 28 LW 158 : (1928) 54 MLJ 703
High Courts31 Oct 1927
Subramania Iyer and Another Vs N. Krishnaswami Naidu and Others
Madras High Court · 108 Ind. Cas. 753
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts31 Oct 1927
S. Sivarama Iyer Vs M.G. Sundararajulu Naidu and Others
Madras High Court · AIR 1928 Mad 922 : 108 Ind. Cas. 784
High Courts31 Oct 1927
Muthiah Servai and Others Vs N.K.R. Somasundaram Chettiar
Madras High Court · AIR 1928 Mad 199(1)
High Courts31 Oct 1927
Avudayappa Pillai Vs T.S. Thillai Thandavaraya Pillai
Madras High Court · AIR 1928 Mad 320 : (1928) 27 LW 406
Contract Act, 1872 — Section 70
High Courts31 Oct 1927
Pattanna Vs Neeli Chetty Ramiah Chetty and Another
Madras High Court · AIR 1927 Mad 1197 : (1928) ILR (Mad) 597 : 108 Ind. Cas. 297 : (1928) 27 LW 361
High Courts31 Oct 1927
T.R. Sundaraswamiar and Others Vs K.R. Narayanaswamiar and Others
Madras High Court · AIR 1928 Mad 1107
Madras Estates Land Act, 1908 — Section 192
High Courts28 Oct 1927
Appu L.R.M. Lakshmanan Chetti Vs Mncpl. Council
Madras High Court · AIR 1928 Mad 208
Tamil Nadu District Municipalities Act, 1920 — Section 354(2)
High Courts28 Oct 1927
A.S. Rangesa Rao Vs A. Swaminatha Iyer
Madras High Court · 108 Ind. Cas. 414 : (1928) 27 LW 320
Madras Local Boards Act, 1884 — Section 221
High Courts28 Oct 1927
Sri Maruti Swamiar Vs A. Subramania Ayyar
Madras High Court · AIR 1929 Mad 393 : (1929) 29 LW 393
High Courts28 Oct 1927
Kavuri Subbiah Vs Yabursu Bala Tripura Sundara Boyamma
Madras High Court · AIR 1928 Mad 278
High Courts28 Oct 1927
Kalluri Punnayya Vs Kalluri Lakshminarayana and Another
Madras High Court · AIR 1928 Mad 448
Civil Procedure Code, 1908 (CPC) — Section 110, 92