High Courts16 Nov 1927
Kumaraswami Asari and Others Vs Poojari Lakshmana Goundan and Others
Madras High Court · 108 Ind. Cas. 298 : (1928) 54 MLJ 629
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,614 of 5,226
High Courts14 Nov 1927
Bombay Co. Ltd. Vs Municipal Council Dindigul
Madras High Court · AIR 1929 Mad 146 : (1928) 27 LW 243
Tamil Nadu District Municipalities Act, 1920 — Section 92
High Courts13 Nov 1927
Mahammad Abdul Khuddus Sahib and Others Vs Muhammad Ashroff Sahib
Madras High Court · 110 Ind. Cas. 100 : (1928) 28 LW 75
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Nov 1927
Md. Abdul Khuddus Sahib and Others Vs Md. Ashroof Sahib and Others
Madras High Court · AIR 1928 Mad 598 : (1928) ILR (Mad) 522
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Nov 1927
M. and S.M. Ry. Co., Ltd. Vs Gangammal
Madras High Court · AIR 1928 Mad 484
Civil Procedure Code, 1908 (CPC) — Section 115Provident Funds Act, 1925 — Section 3Succession Certificate Act, 1889 — Section 16
High Courts11 Nov 1927
In Re: Komaragiri Bitchalugadu
Madras High Court · (1928) 27 LW 734 : (1928) 54 MLJ 444
High Courts11 Nov 1927
Konduru Dasaratharama Reddi and Others Vs Indoor Narasa Reddi and Others
Madras High Court · AIR 1928 Mad 601 : (1928) ILR (Mad) 484 : (1928) 28 LW 77 : (1928) 55 MLJ 109
High Courts11 Nov 1927
Komaragiri Bitchalugadu Vs Emperor
Madras High Court · AIR 1928 Mad 479 : 108 Ind. Cas. 901
Criminal Tribes Act, 1911 — Section 34(6)
High Courts10 Nov 1927
The Chairman, Municipal Council Vs D.R. Nageswara Iyer
Madras High Court · (1928) ILR (Mad) 870 : (1928) 28 LW 144 : (1928) 54 MLJ 642
High Courts10 Nov 1927
In Re: Kader Batcha Saheb and Others
Madras High Court · (1928) 27 LW 654 : (1928) 54 MLJ 442
High Courts10 Nov 1927
Paramasiva Mooppan and Others Vs Emperor
Madras High Court · AIR 1928 Mad 591
Penal Code, 1860 (IPC) — Section 188
High Courts09 Nov 1927
Sree Rajah Bommadevara Naganna Nayudu Bahadur Zamindar Garu Vs Thuraga Pattabhiramayya
Madras High Court · (1928) ILR (Mad) 245 : (1928) 27 LW 346 : (1928) 54 MLJ 595
High Courts09 Nov 1927
The Cannanore Municipal Council Vs Puthiya Valappil Kuniyil Anandan
Madras High Court · AIR 1928 Mad 683 : (1928) ILR (Mad) 601 : 108 Ind. Cas. 740 : (1928) 27 LW 728 : (1928) 54 MLJ 454
High Courts08 Nov 1927
Rajah Saheb of Vizianagram Vs The Sub-Collector of Berhampore
Madras High Court · (1928) ILR (Mad) 599 : 108 Ind. Cas. 656 : (1928) 27 LW 310 : (1928) 54 MLJ 229
High Courts08 Nov 1927
Cherukuri Nagamma and Another Vs Cherukoori Lakshminarasu and Others
Madras High Court · AIR 1928 Mad 1085
High Courts04 Nov 1927
Rani Kulandai Pandichi alias Kulandaivelu Nachiar and Another Vs Indran Ramaswami Pandia Thalavan (late a minor now declared a major and his guardian discharged)
Madras High Court · (1928) ILR (Mad) 664 : 108 Ind. Cas. 539 : (1928) 27 LW 286 : (1928) 55 MLJ 345
Court Fees Act, 1870 — Section 7(iv)(a)
High Courts04 Nov 1927
(Srilasri) Subramania Desika Gnanasambandha Pandara Sannadhi Avergal Vs Rathnasabapathy Thambiran
Madras High Court · AIR 1928 Mad 592 : 110 Ind. Cas. 544
High Courts04 Nov 1927
Authimoolam Pillai Vs The Secretary of State for India in Council
Madras High Court · (1928) 54 MLJ 351
High Courts04 Nov 1927
Authimoolan Pillai Vs THE Secretary of State for India in Council
Madras High Court · 108 Ind. Cas. 897 : (1928) 27 LW 347
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts03 Nov 1927
Thiruvengadaswami Aiyangar Vs Govindaswami Udayar and Others
Madras High Court · AIR 1928 Mad 503 : (1928) ILR (Mad) 655 : (1928) 27 LW 577 : (1928) 55 MLJ 363