High Courts28 Oct 1927
Sri Maruthi Swamiar Vs A. Subramania Iyer
Madras High Court · 118 Ind. Cas. 831
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,616 of 5,226
High Courts27 Oct 1927
Suppiah Nadar Vs T.S.M. Muthiah Pillai and Another
Madras High Court · 112 Ind. Cas. 710
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Oct 1927
Mittadar Arumugam Chettiar Vs Devaraya Chettiar and Another
Madras High Court · AIR 1928 Mad 625
High Courts27 Oct 1927
Suppiah Nadar Vs T.S. Muthia Pillai and Another
Madras High Court · AIR 1928 Mad 984
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Oct 1927
Sadaka Muhammad and Another Vs M. Hayath Batcha Sahib and Another
Madras High Court · (1928) ILR (Mad) 165 : (1928) 27 LW 18 : (1928) 54 MLJ 323
High Courts26 Oct 1927
Taluk Board Vs V.S.P. Chockalingam Chetti
Madras High Court · AIR 1928 Mad 212
Madras Local Boards Act, 1884 — Section 93
High Courts26 Oct 1927
Muhammad Shamsdin Alim Sahib Vs Municipal Council of Tiruvalur
Madras High Court · AIR 1928 Mad 348
High Courts26 Oct 1927
Sataka Muhammad and Another Vs M. Hayath Batcha Sahib and Another
Madras High Court · 107 Ind. Cas. 813
Government of India Act, 1935 — Section 107
High Courts25 Oct 1927
Narayanan Chettiar and Others Vs Suppiah Chettiar and Another
Madras High Court · AIR 1928 Mad 402
High Courts21 Oct 1927
S. Kanthavadivelu Mudaliar and Another Vs Ramaswami Mudaliar and Another
Madras High Court · (1928) 27 LW 606 : (1928) 54 MLJ 357
High Courts21 Oct 1927
Sheik Dawood and Others Vs Velayuda Semmanotti and Others
Madras High Court · AIR 1928 Mad 194 : (1928) ILR (Mad) 606 : 108 Ind. Cas. 65 : (1928) 27 LW 132 : (1928) 54 MLJ 312
High Courts21 Oct 1927
Muthukathan Ambalagaran and Others Vs Gopinada Aiyar
Madras High Court · (1928) ILR (Mad) 161 : 108 Ind. Cas. 68 : (1928) 27 LW 662 : (1928) 54 MLJ 267
High Courts20 Oct 1927
K. Venkataraya Prabhu Vs Vasudeva Prabhu and Others
Madras High Court · AIR 1928 Mad 897 : 108 Ind. Cas. 294
High Courts20 Oct 1927
Mamidapalli Sattayya and Others Vs Sankara Kutumbara Rao and Others
Madras High Court · AIR 1928 Mad 859 : 108 Ind. Cas. 904
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts20 Oct 1927
Rex S. Arthur, Profession Tax Inspector, Ramnad Taluq Board Vs Appavu Velan
Madras High Court · 108 Ind. Cas. 411
Madras Local Boards Act, 1884 — Section 207
High Courts20 Oct 1927
K. Venkatarama Ayyar and Others Vs The Official Receiver
Madras High Court · (1928) ILR (Mad) 344 : (1928) 27 LW 437 : (1928) 54 MLJ 585
High Courts20 Oct 1927
M.S. Kailasanada Sarma Vs The President, District Board
Madras High Court · AIR 1928 Mad 211
High Courts20 Oct 1927
Kavuri Subbiah Vs Yabursu Bala Tripurasundra Boyamma
Madras High Court · (1928) ILR (Mad) 697 : 110 Ind. Cas. 318 : (1928) 27 LW 445 : (1928) 54 MLJ 582
High Courts20 Oct 1927
Panchapakesa Ayyar Vs Ayyaswami Ayyar and Another
Madras High Court · 107 Ind. Cas. 510
Evidence Act, 1872 — Section 92(3)Negotiable Instruments Act, 1881 (NI) — Section 46
High Courts19 Oct 1927
The Public Prosecutor Vs Palaniyandi Naicken
Madras High Court · (1928) ILR (Mad) 519 : (1928) 27 LW 16 : (1928) 54 MLJ 261
Madras Local Boards Act, 1884 — Section 159(1)