High Courts19 Oct 1927
Periathambi Nayinar Vs Gundhunada Nayinar and Others
Madras High Court · AIR 1928 Mad 360
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,617 of 5,226
High Courts19 Oct 1927
C. Gangadhara Mudaliar and Another Vs Paramahamsa Parivrajaka Chariar, Tirumalai, Tirupathi Peria Koil Kelvi Appan Govinda Ramanuja Pedda Jeeyangar and Another
Madras High Court · AIR 1928 Mad 905 : 108 Ind. Cas. 793
High Courts19 Oct 1927
M.E. Balasubramania Mudaliar Vs Chengalroya Chetty and Another
Madras High Court · AIR 1928 Mad 213 : 113 Ind. Cas. 874
Madras Estates Land Act, 1908 — Section 205
High Courts19 Oct 1927
Borojo Charchi Vs Odhikari Basudebo Doss
Madras High Court · AIR 1928 Mad 152
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts19 Oct 1927
Muniswami Mudali and Another Vs Meenakshi Ammal
Madras High Court · (1928) 27 LW 320 : (1928) 54 MLJ 154
High Courts19 Oct 1927
Batcha Chinna Venkatrayudu and Others Vs The Maharaja of Pithapuram and Others
Madras High Court · (1928) ILR (Mad) 774 : (1928) 27 LW 139 : (1928) 54 MLJ 138
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts19 Oct 1927
Secretary of State Vs S. Rangaswami and Co.
Madras High Court · AIR 1928 Mad 198
Contract Act, 1872 — Section 70
High Courts19 Oct 1927
(Kenath Puthan Veetial) Siva Sankara Menon Vs (Chalakattal Natuvile) Purakkal Kuppan and Others
Madras High Court · AIR 1928 Mad 878
High Courts18 Oct 1927
Secretary of State Vs Muthu Alagappa Chettiar
Madras High Court · AIR 1928 Mad 1093
High Courts18 Oct 1927
Pichai Pillai and Others Vs Lingam Iyer and Others
Madras High Court · AIR 1928 Mad 268 : 108 Ind. Cas. 199
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Oct 1927
Ibrahim Sahib Vs Achi Thayarammal
Madras High Court · AIR 1928 Mad 296 : (1928) 27 LW 661 : (1928) 54 MLJ 452
High Courts18 Oct 1927
The Secretary of State for India in Council Vs Muthu Allagappa Chettiar Trustee of Sri Navaneetha Swami Temple
Madras High Court · 113 Ind. Cas. 872
High Courts17 Oct 1927
Pathuma Umma and Others Vs Aliyammakkanath Moideen
Madras High Court · 110 Ind. Cas. 752
High Courts17 Oct 1927
Sakkaraiyappa Pillai Vs Samusukani Rowther and Another
Madras High Court · AIR 1928 Mad 1192 : 110 Ind. Cas. 389
High Courts17 Oct 1927
Edega Obanna Vs Kanithi Reddi and Another
Madras High Court · 108 Ind. Cas. 544
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts17 Oct 1927
V.K. Kelu Achan Vs C.S. Sivarama Pattar Karikar and Others
Madras High Court · 113 Ind. Cas. 635
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts14 Oct 1927
Hanumantha Goundan and Others Vs T.V. Doraiswami Pillai and Others
Madras High Court · AIR 1928 Mad 380 : (1928) 27 LW 798 : (1928) 54 MLJ 354
High Courts14 Oct 1927
In Re: Bontu Appala Naidu and Others
Madras High Court · (1928) ILR (Mad) 339 : (1928) 27 LW 85 : (1928) 54 MLJ 714
High Courts14 Oct 1927
In Re: Manager, Krishna Vinodha Sabha, C. Cunniah and Co.
Madras High Court · (1928) ILR (Mad) 341 : 108 Ind. Cas. 636 : (1928) 27 LW 87 : (1928) 54 MLJ 315
High Courts13 Oct 1927
The Public Prosecutor Vs Bysani Ramasubbayya Chetty
Madras High Court · (1928) ILR (Mad) 335 : (1928) 27 LW 84 : (1928) 54 MLJ 712