High Courts22 Nov 1927
Metukur Subba Reddy Vs Damavarapu Venkatasubba Reddy and Another
Madras High Court · AIR 1928 Mad 519 : (1928) ILR (Mad) 755 : 110 Ind. Cas. 539 : (1928) 28 LW 558 : (1928) 55 MLJ 72
Madras Estates Land Act, 1908 — Section 77
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,613 of 5,226
High Courts22 Nov 1927
The Public Prosecutor Vs Chidambaram and Another
Madras High Court · 110 Ind. Cas. 461 : (1928) 28 LW 187 : (1928) 55 MLJ 231
Criminal Procedure Code, 1898 (CrPC) — Section 154
High Courts22 Nov 1927
Meenakshi Ammal and Others Vs Rama Ayyar
Madras High Court · AIR 1928 Mad 610 : 110 Ind. Cas. 538
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Nov 1927
Rama Row and Another Vs Somasundaram Asary and Others
Madras High Court · (1928) ILR (Mad) 642 : (1928) 27 LW 457 : (1928) 54 MLJ 647
High Courts21 Nov 1927
S. Alwar Chetty Vs K. Jagannatha Aiyar and Others
Madras High Court · 108 Ind. Cas. 291 : (1928) 27 LW 633 : (1928) 54 MLJ 109
Transfer of Property Act, 1882 — Section 3
High Courts21 Nov 1927
Sami Vannia Nainar and Another Vs Periaswami Naidu and Another
Madras High Court · (1928) ILR (Mad) 603 : 108 Ind. Cas. 638 : (1928) 27 LW 265 : (1928) 55 MLJ 218
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476(b)
High Courts21 Nov 1927
Vanama Akkayya Vs Vanama Lakshmamma
Madras High Court · (1928) ILR (Mad) 849 : 110 Ind. Cas. 186 : (1928) 27 LW 370 : (1928) 55 MLJ 517
Succession Act, 1925 — Section 302
High Courts21 Nov 1927
Adivi Lakshmikanthamma Vs Akisetti Ranganayakulu
Madras High Court · AIR 1929 Mad 91
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Nov 1927
In Re: T.R. Srinivasa Row
Madras High Court · (1928) 27 LW 318 : (1928) 54 MLJ 607
High Courts18 Nov 1927
Kizhakkumbrath Moidin Vs Koyambrath Murkothkandi Pakki Musaliar and Others
Madras High Court · 108 Ind. Cas. 738
High Courts18 Nov 1927
Govindarajulu Naidu Vs Chinnathambi Padayachi and Others
Madras High Court · AIR 1928 Mad 1270
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Nov 1927
In Re: V. Purushothamdoss and Brothers
Madras High Court · AIR 1929 Mad 385 : (1928) 28 LW 816 : (1928) 55 MLJ 657
Contract Act, 1872 — Section 23
High Courts17 Nov 1927
Arumilli Veeraragavalu Vs Arumilli Sreeramulu and Others
Madras High Court · AIR 1928 Mad 816
Court Fees Act, 1870 — Section 7(4A)
High Courts17 Nov 1927
Gnanamani Nadathi Vs Esunadian Nadar
Madras High Court · AIR 1928 Mad 797 : 110 Ind. Cas. 439
Succession Act, 1925 — Section 230
High Courts17 Nov 1927
Asumilli Veeraraghavalu Vs Asumilli Sreeramulu and Others
Madras High Court · 112 Ind. Cas. 96
Court Fees Act, 1870 — Section 7(iv)(a)
High Courts16 Nov 1927
Sonachalam Pillai (dead) and Others Vs Kumaravelu Chettiar and Others
Madras High Court · (1928) 27 LW 69 : (1928) 54 MLJ 587
High Courts16 Nov 1927
Shariba Beeby alias Ammani Ammal Vs Abdul Salam and Another
Madras High Court · (1928) ILR (Mad) 860 : 110 Ind. Cas. 490
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Nov 1927
(Sankuratri) Dorayya and Another Vs Govindarajulu Narasimham and Another
Madras High Court · AIR 1928 Mad 525 : 110 Ind. Cas. 567
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts16 Nov 1927
Shariba Beebi alias Ammani Ammal Vs Abdul Salam and Another
Madras High Court · (1928) 28 LW 513 : (1928) 55 MLJ 565
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts16 Nov 1927
P.C. Muthu Chettiar Vs Narayanan Chettiar and Others
Madras High Court · (1928) ILR (Mad) 672 : 110 Ind. Cas. 63 : (1928) 28 LW 297 : (1928) 55 MLJ 274
Civil Procedure Code, 1908 (CPC) — Section 151