High Courts08 Dec 1927
Selvarayan Samson, by agent A. Chinnasamy Udayar Vs S. Amalorpavanadham
Madras High Court · (1929) 29 LW 490 : (1928) 55 MLJ 262
Civil Procedure Code, 1908 (CPC) — Section 20
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,611 of 5,226
High Courts08 Dec 1927
Manikyam and Others Vs Sreeramulu and Another
Madras High Court · AIR 1928 Mad 559
Court Fees Act, 1870 — Section 7(4)(c)
High Courts07 Dec 1927
Ambi Ayyar Vs B. Sundaresa Ayyar and Others
Madras High Court · AIR 1928 Mad 823
High Courts07 Dec 1927
Ambi Aiyar alias Venkatarama Ayyar Vs B. Sundaresa Ayyar and Others
Madras High Court · 110 Ind. Cas. 779
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69
High Courts06 Dec 1927
Mukyaprana Bhatta Vs T.N. Kelu Nambiyar and Another
Madras High Court · AIR 1928 Mad 705
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Dec 1927
Mahadum Beg Sahib and Others Vs M.J. Muhammad Meera Sahib and Others
Madras High Court · AIR 1928 Mad 493
High Courts06 Dec 1927
Mohadum Beg Sahib and Others Vs M.J. Mohammad Meera Sahib and Others
Madras High Court · 110 Ind. Cas. 829
High Courts05 Dec 1927
K.L. Venkataram and Another Vs N.S. Chockkier
Madras High Court · AIR 1928 Mad 531 : (1928) ILR (Mad) 567 : (1928) 27 LW 515 : (1928) 55 MLJ 163
Presidency Towns Insolvency Act, 1909 — Section 7Provincial Insolvency Act, 1920 — Section 4
High Courts02 Dec 1927
Andi Thevan Vs Nagayasami Chettiar and Another
Madras High Court · (1928) 28 LW 213 : (1928) 55 MLJ 369
High Courts02 Dec 1927
R. Subramania Ayyar Vs Dharapuram Janopakara Nidhi Ltd. and Others
Madras High Court · AIR 1928 Mad 454
Provincial Insolvency Act, 1920 — Section 56
High Courts01 Dec 1927
In re: Vadugu Kumar Nadar
Madras High Court · 110 Ind. Cas. 583 : (1928) 28 LW 73
Madras Local Boards Act, 1920 — Section 159(1), 207(1)(c)
High Courts01 Dec 1927
Saminatha Nayinan Vs Kuppuswami Ayyar
Madras High Court · AIR 1928 Mad 652 : 110 Ind. Cas. 581
High Courts01 Dec 1927
Moideen Rowthen Vs Miyyassa Pulavar
Madras High Court · (1928) ILR (Mad) 777 : (1928) 28 LW 134 : (1928) 55 MLJ 444
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B
High Courts01 Dec 1927
Nune Panakalu Vs Rao Saheb Ravula Subba Rao and Others
Madras High Court · (1929) ILR (Mad) 695 : 113 Ind. Cas. 625 : (1929) 30 LW 624 : (1929) 57 MLJ 331
High Courts01 Dec 1927
Rajagopala Aiyangar and Others Vs Srinivasa Raghava Aiyangar and Others
Madras High Court · (1928) ILR (Mad) 627 : (1928) 55 MLJ 30
High Courts01 Dec 1927
In Re: Vaduga Kumara Nadar
Madras High Court · (1928) ILR (Mad) 524 : (1928) 55 MLJ 206
Madras Local Boards Act, 1920 — Section 159(1)
High Courts01 Dec 1927
In Re: Pasuvathia Pillai
Madras High Court · (1928) ILR (Mad) 873 : (1928) 28 LW 141 : (1928) 55 MLJ 220
Penal Code, 1860 (IPC) — Section 353
High Courts01 Dec 1927
Rajagopala Ayyangar and Others Vs Srinivasa Raghava Ayyangar and Others
Madras High Court · AIR 1928 Mad 1055 : (1928) 28 LW 311