High Courts14 Dec 1927
In Re: Income Tax assessment of P. Thiruvengada Mudaliar
Madras High Court · AIR 1928 Mad 889
Income Tax Act, 1961 — Section 66(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,610 of 5,226
High Courts14 Dec 1927
The Commissioner of Income Tax Vs In the matter of the Income Tax assessment of P. Thiruvengada Mudaliar
Madras High Court · (1928) 27 LW 729 : (1928) 55 MLJ 19
Income Tax Act, 1961 — Section 66(2)
High Courts14 Dec 1927
The Public Prosecutor Vs Ponnuswami Nayak and Others
Madras High Court · (1929) ILR (Mad) 156 : (1928) 28 LW 651 : (1928) 55 MLJ 674
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts14 Dec 1927
The Commissioner of Income Tax Vs In Re: Income Tax Assessment of P. Thiruvengada Mudaliar
Madras High Court · 110 Ind. Cas. 742
Income Tax Act, 1961 — Section 66(2)
High Courts14 Dec 1927
The Public Prosecutor Vs Ponnusami Nayak and Others
Madras High Court · 113 Ind. Cas. 546
Criminal Procedure Code, 1898 (CrPC) — Section 423, 439
High Courts12 Dec 1927
R.A. Arunachala Iyah Vs Louis Dreyfus and Co.
Madras High Court · (1928) 27 LW 803 : (1928) 54 MLJ 580
High Courts12 Dec 1927
G.I.P. Ry. Co. and Another Vs Majeti Sreeramulu
Madras High Court · AIR 1928 Mad 599
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts12 Dec 1927
Vakalath Vs M.L.M. Ramanathan Chettiar
Madras High Court · AIR 1928 Mad 472
Government of India Act, 1915 — Section 106
High Courts12 Dec 1927
Ramaswami Chettiar and Another Vs Muthialuswami Chettiar
Madras High Court · AIR 1928 Mad 903
High Courts12 Dec 1927
The Great Indian Peninsula Railway Company and Others Vs Mageti Sreeramulu
Madras High Court · 109 Ind. Cas. 406
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts09 Dec 1927
Ramachandran, minor by mother and guardian Visalakshi Ammal Vs C. Sabapathy Mudaliar and Others
Madras High Court · 108 Ind. Cas. 288 : (1928) 27 LW 756 : (1928) 54 MLJ 234
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts09 Dec 1927
K.R. Subramania Aiyar and Others Vs Sabapathi Aiyar and Another
Madras High Court · AIR 1928 Mad 657 : 110 Ind. Cas. 141 : (1928) 27 LW 688 : (1928) 54 MLJ 726
High Courts09 Dec 1927
Koganti Veerayya Vs Narra Sreesilam
Madras High Court · 110 Ind. Cas. 47
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 4
High Courts09 Dec 1927
P. I. Govindaraja Naicker Vs K. Kassim Sahib and Others
Madras High Court · 108 Ind. Cas. 542
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Dec 1927
Ramaswami Nadar Vs Shanmugha Malavarayan
Madras High Court · AIR 1928 Mad 909 : 108 Ind. Cas. 894
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99
High Courts09 Dec 1927
(Koganti) Veerayya Vs (Narra) Sreesailam
Madras High Court · AIR 1928 Mad 556
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts09 Dec 1927
P.I. Govindaraju Naicker Vs P. Kassim Sahib and Others
Madras High Court · AIR 1928 Mad 384 : (1928) 27 LW 291 : (1928) 54 MLJ 409
High Courts09 Dec 1927
Mir Hyder Ali Sahib Vs Amirudin Sahib and Others
Madras High Court · (1929) 29 LW 537 : (1929) 56 MLJ 199
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3
High Courts09 Dec 1927
In Re: Perumal Nadar and Others
Madras High Court · 109 Ind. Cas. 651 : (1928) 27 LW 366 : (1928) 54 MLJ 595(1)
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts08 Dec 1927
The Commissioner of Income Tax Vs M.T.T.K.M.M.S.M.A.R. Somasundaram Chettiar
Madras High Court · AIR 1928 Mad 487 : (1928) 27 LW 432 : (1928) 54 MLJ 436