High Courts24 Jan 1928
Tadi Sarreddi and Another Vs Chelamcherla Brahmayya By Mothers and Guardian Rattamma
Madras High Court · 115 Ind. Cas. 153
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,608 of 5,226
High Courts23 Jan 1928
Rangaswami Nadar Vs Sundarapandia Thevar and Others
Madras High Court · AIR 1928 Mad 635
High Courts23 Jan 1928
Venkatachalam Chettiar Vs Annapurni Ammal and Others
Madras High Court · (1928) 28 LW 599 : (1928) 55 MLJ 223
High Courts23 Jan 1928
Rangasawmi Nadar by his grandfather and guardian Arasamuthu Nadar Vs Sundarapandia Thevar and Others
Madras High Court · 110 Ind. Cas. 548
High Courts20 Jan 1928
Ramathai Anni Vs K. Kanniappa Mudaliar and Another
Madras High Court · (1928) ILR (Mad) 495 : 110 Ind. Cas. 167 : (1928) 27 LW 503 : (1928) 55 MLJ 235
Provincial Insolvency Act, 1907 — Section 10
High Courts18 Jan 1928
Kn. Pr. Periakaruppan Chettiar Vs R.M.S.R.M. Ramaswami Chettiar and Another
Madras High Court · AIR 1928 Mad 491 : (1928) 27 LW 418
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Jan 1928
In Re: A.N.B. Baluswamy Iyer and A.N.B. Narasimha Iyer The Official Assignee of Madras
Madras High Court · (1928) ILR (Mad) 417 : (1928) 55 MLJ 175
Transfer of Property Act, 1882 — Section 52
High Courts17 Jan 1928
S.R. Nanjunda Chettiar Vs Nallakaruppan Chettiar
Madras High Court · (1928) 27 LW 423 : (1928) 55 MLJ 120
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 73
High Courts17 Jan 1928
S.R.M.S. Raman Chetty Vs A.R.M. Ramaswami Pillai
Madras High Court · 110 Ind. Cas. 205 : (1929) 29 LW 327 : (1929) 56 MLJ 64
High Courts16 Jan 1928
M.K. Sowbagiammal and Another Vs Komalangi Ammal by guardian Kandaswami Chetti and Another
Madras High Court · (1928) 27 LW 167 : (1928) 54 MLJ 382
High Courts16 Jan 1928
Athiappa Narayana Reddy Vs Audilakshmi Ammal (late a minor) declared a major and guardian on record discharged and Others
Madras High Court · (1928) ILR (Mad) 462 : (1928) 27 LW 469 : (1928) 55 MLJ 102
Registration Act, 1908 — Section 77
High Courts11 Jan 1928
Lingama Naidu Vs The Official Receiver
Madras High Court · 110 Ind. Cas. 511
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts10 Jan 1928
Subraya Pai Vs Subramania Pattar and Another
Madras High Court · AIR 1928 Mad 648
High Courts06 Jan 1928
Chinnasami Servai and Others Vs Venkatasubba Vathiyar alias Pichu Vathiyar and Others
Madras High Court · 110 Ind. Cas. 247
Madras Estates Land Act, 1908 — Section 194
High Courts06 Jan 1928
Eranhikal Talappil Moosa Kutty Vs Kozhikote Puthia Kovilakath Thekke
Madras High Court · AIR 1928 Mad 687 : 110 Ind. Cas. 398
High Courts06 Jan 1928
Chinnaswami Servai and Others Vs Venkatasubba Vathiyar and Others
Madras High Court · AIR 1928 Mad 681
High Courts05 Jan 1928
Adusumilli Gopalakrishnayya Vs Peyyeti Gopalam and Others
Madras High Court · AIR 1928 Mad 479(1) : (1928) ILR (Mad) 347 : (1928) 27 LW 430 : (1928) 54 MLJ 674
High Courts05 Jan 1928
Gandham China Brahmayya Vs Pappusetty Gangulu and Others
Madras High Court · 110 Ind. Cas. 114 : (1928) 27 LW 420 : (1928) 55 MLJ 33
Madras Revenue Recovery Act, 1864 — Section 37A, 38