High Courts01 Feb 1928
Ibrahimsa Rowther Vs Commissioner of Income Tax
Madras High Court · (1928) 02 MAD CK 0001
Income Tax Act, 1961 — Section 6
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,607 of 5,226
High Courts31 Jan 1928
Arunachalam Servai Vs K. Nottam Beer Varu Rowther
Madras High Court · AIR 1928 Mad 588 : 110 Ind. Cas. 484 : (1928) 27 LW 597
High Courts31 Jan 1928
(Sree Rajah Bommadevara) Naganna Naidu Bahadur Zamindar Garu Vs (Sree Rajah Bommadevara) Venkatarayalu Naidu Bahadur Zamindar Garu and Another
Madras High Court · AIR 1929 Mad 286
High Courts31 Jan 1928
Sree Raja Bommadevara Naganna Naidu Bahadur Zamindar Garu Vs Sree Raja Bommadevara Venkatarayulu Naidu Bahadur Zamindar Garu and Others
Madras High Court · 117 Ind. Cas. 797
Madras Estates Land Act, 1908 — Section 212Penal Code, 1860 (IPC) — Section 392
High Courts30 Jan 1928
Panchapagesa Gurukkal Vs Sinna Sevugam Chettiar and Others
Madras High Court · AIR 1929 Mad 118
High Courts30 Jan 1928
Pulakam Ramakristnareddi and Another Vs Nooney Panakalu
Madras High Court · AIR 1928 Mad 1129 : 110 Ind. Cas. 342
High Courts30 Jan 1928
The Madura Devasthanams Vs The Madura Municipal Council
Madras High Court · (1928) ILR (Mad) 301 : 110 Ind. Cas. 89 : (1928) 27 LW 834 : (1928) 54 MLJ 625
High Courts30 Jan 1928
Samudrula Venkatakishnayya Chetty and Others Vs Venkadari Rangayya Chetty and Others
Madras High Court · AIR 1928 Mad 865 : 117 Ind. Cas. 720
High Courts30 Jan 1928
Vysyam Kandiyal alias Punathil Kandan Vs Neelambalathi Andi and Others
Madras High Court · 114 Ind. Cas. 338
High Courts30 Jan 1928
Chinnan Chettiar Vs V. Sundaresa Ayyar and Others
Madras High Court · AIR 1929 Mad 322
High Courts30 Jan 1928
(Vysyan) Kandiyil Kundan Vs Neelambalatha Andi and Others
Madras High Court · AIR 1929 Mad 508
High Courts27 Jan 1928
Ramasamy Pillai and Others Vs Marimuthu Goundan and Another
Madras High Court · AIR 1928 Mad 764 : 113 Ind. Cas. 865
High Courts27 Jan 1928
Mova Nageswara Rao Vs Mandava Kotamma and Others
Madras High Court · 110 Ind. Cas. 495
High Courts27 Jan 1928
Movva Nageswara Rao and Another Vs Mandava (Kotayya)
Madras High Court · AIR 1928 Mad 830
High Courts27 Jan 1928
In Re: Veerappa Goundan and Others
Madras High Court · (1928) ILR (Mad) 956 : 114 Ind. Cas. 353 : (1928) 28 LW 575 : (1928) 55 MLJ 591
Penal Code, 1860 (IPC) — Section 395
High Courts27 Jan 1928
In Re: M. Visvanadha Rao and Others
Madras High Court · (1928) 55 MLJ 442
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts25 Jan 1928
Varada Appalanaidu Vs Bodu Annamnaidu and Others
Madras High Court · AIR 1928 Mad 555
High Courts24 Jan 1928
Pasupuleti Narayana Rao Vs Sree Rajah Vasireddi Sree Chandra Mouleswara Prasada Bahadur Manni Sultan Zamindar Garu (Muktyala Estate)
Madras High Court · 110 Ind. Cas. 366 : (1928) 27 LW 845 : (1928) 54 MLJ 621
Madras Estates Land Act, 1908 — Section 151
High Courts24 Jan 1928
Tadi Sarareddi (dead) and Another Vs Chelamcherla Brahmayya, minor by mother and guardian Rattamma
Madras High Court · (1929) 29 LW 419 : (1928) 55 MLJ 586
High Courts24 Jan 1928Dismissed
P. Narayana Rao Vs Zamindar of Muktyala Estate
Madras High Court · (1928) 01 MAD CK 0006
Madras Estates Land Act, 1908 — Section 151