High Courts13 Feb 1928
A. Gopala Pattar and Another Vs Parvathi Ammal and Others
Madras High Court · AIR 1929 Mad 47 : 117 Ind. Cas. 785
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,606 of 5,226
High Courts09 Feb 1928
V.G. Shanmuga Mudaliar Vs Kaveri Ammal and Another
Madras High Court · AIR 1928 Mad 708
High Courts09 Feb 1928
Perumal Pillai Vs Perumal Chetty and Another
Madras High Court · (1928) ILR (Mad) 701 : (1928) 28 LW 161 : (1928) 55 MLJ 253
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts08 Feb 1928
P.L.M. Palaniappa Chettiar Vs S. Rajagopala Pandarathar and Others
Madras High Court · AIR 1928 Mad 773
High Courts07 Feb 1928
Cheria Kunhi Shridevi Amma Tirumumpu and Others Vs Valia Narayan Tirumumpu
Madras High Court · AIR 1929 Mad 20 : 114 Ind. Cas. 839
High Courts07 Feb 1928
G. Narayanaswami Chetty Vs C. Ramaswami Chetty and Another
Madras High Court · AIR 1928 Mad 817
High Courts07 Feb 1928
Dinavahi Venkata Hanumantha Rao Vs Yerugulapati Gangayya and Others
Madras High Court · AIR 1928 Mad 608 : (1928) ILR (Mad) 594 : 110 Ind. Cas. 611 : (1928) 28 LW 304 : (1928) 55 MLJ 168
High Courts07 Feb 1928
Dewan Bahadur G. Narayanaswami Chetty Vs C. Ramaswami Chetty and Another
Madras High Court · (1928) 28 LW 372 : (1928) 54 MLJ 677
Succession Act, 1925 — Section 307, 311
High Courts03 Feb 1928
Pydah Venkatachalapathi Vs Guntur Cotton, Jute and Paper Mills Co. Ltd. and Another
Madras High Court · AIR 1929 Mad 353
High Courts03 Feb 1928
(Garapati) Bulliraju and Others Vs (Garapahi) Butchi Seetayyamma and Others
Madras High Court · AIR 1930 Mad 412
High Courts03 Feb 1928
(Kypreth) Moithiyan Kutti Vs (Natukandy) Puthiapurayil Mammali and Others
Madras High Court · AIR 1928 Mad 870 : 110 Ind. Cas. 480 : (1928) 28 LW 491
High Courts03 Feb 1928
Palaniyandi and Another, minors by their guardian Vellammal Vs Veyilamuthu Pillai and Others
Madras High Court · AIR 1929 Mad 93 : (1929) ILR (Mad) 6 : (1928) 28 LW 530 : (1928) 55 MLJ 579
High Courts03 Feb 1928
Kypreth Moithiyan Kutty Vs Natukandy Puthiapurayil Mammali and Others
Madras High Court · (1928) ILR (Mad) 574 : (1928) 55 MLJ 208
High Courts03 Feb 1928
Rao Bahadur Pydah Venkatachalapathi Vs The Guntur Cotton, Jute and Paper Mills, Co. Ltd. and Another The Guntur Cotton, Jute and Paper Mills Co. Ltd. Vs Lingamalluramachandra Rao and Another
Madras High Court · 115 Ind. Cas. 486
Contract Act, 1872 — Section 220Public Health Act, 1875 — Section 193
High Courts02 Feb 1928
Rengan, minor, by guardian Ramasami Aiyangar Vs Palaniyandi and Another, minors, by their brother and guardian Vellammal
Madras High Court · (1928) 28 LW 413 : (1929) 56 MLJ 66
High Courts02 Feb 1928
The Public Prosecutor Vs Ramayya Mudaliar and Others
Madras High Court · (1928) 28 LW 140 : (1928) 55 MLJ 573
Madras Local Boards Act, 1920 — Section 223
High Courts01 Feb 1928
The Commissioner of Income Tax Vs T.K.E. Ibrahimsa Ravuttar
Madras High Court · AIR 1928 Mad 543 : 110 Ind. Cas. 207 : (1928) 27 LW 601 : (1928) 54 MLJ 524
Income Tax Act, 1961 — Section 2(1)(a), 6
High Courts01 Feb 1928
R.M. Nagarathna Mudaliar and Others Vs S.M. Chidambaram Chettiar and Others
Madras High Court · AIR 1928 Mad 860 : 113 Ind. Cas. 129
High Courts01 Feb 1928
Vettakke Kakkattu Manakkal Parameswaran Nambudripad and Another Vs Seshan Pattar and Others
Madras High Court · 110 Ind. Cas. 518 : (1928) 28 LW 60 : (1928) 55 MLJ 156
Limitation Act, 1963 — Section 15
High Courts01 Feb 1928Dismissed
Parameswaran Nambudiri and Another Vs Seshan Patter and Others
Madras High Court · (1928) 02 MAD CK 0002
Limitation Act, 1963 — Section 15