High Courts08 Mar 1928
Peria Muniyan and Another Vs Peria Payyan alias Muniyan and Others
Madras High Court · 110 Ind. Cas. 702
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,604 of 5,226
High Courts08 Mar 1928
(Peria) Muniyan and Another Vs (Peria) Payyan and Others
Madras High Court · AIR 1928 Mad 854
High Courts06 Mar 1928
(Kosuri) Gopalacharyulu and Another Vs Gadde Lakshminarayana and Others
Madras High Court · AIR 1929 Mad 87 : 114 Ind. Cas. 650
High Courts05 Mar 1928
Poruri Viswanadham and Another Vs Pendela Narayana Doss and Another
Madras High Court · 112 Ind. Cas. 22
Limitation Act, 1963 — Article 120
High Courts05 Mar 1928
(Peruri) Viswanadham and Another Vs (Pendela) Narayana Dass and Another
Madras High Court · AIR 1928 Mad 837 : (1928) 28 LW 224
High Courts02 Mar 1928
Mrs. M.E.D'Cruz Vs Nagiah Naidu and Others
Madras High Court · AIR 1929 Mad 64 : 114 Ind. Cas. 837 : (1929) 29 LW 91 : (1928) 55 MLJ 683
Transfer of Property Act, 1882 — Section 10
High Courts01 Mar 1928
Dadamudy Tatayya and Others Vs Kelachina Venkatasubbarayya Sastri
Madras High Court · AIR 1928 Mad 786
High Courts01 Mar 1928
In Re: N. Dharmaraja Ayyar, Second Grade Pleader
Madras High Court · AIR 1928 Mad 918
High Courts01 Mar 1928
In Re: N.D., a Second Grade Pleader
Madras High Court · (1928) ILR (Mad) 798 : 110 Ind. Cas. 815 : (1928) 55 MLJ 170
High Courts29 Feb 1928
A. Mahalinga Kudumban and Others Vs Theetharappa Mudaliar
Madras High Court · AIR 1929 Mad 223 : (1929) 29 LW 237 : (1929) 56 MLJ 387
Land Acquisition Act, 1894 — Section 54
High Courts29 Feb 1928
Vasudeva Shanabhag Vs Damodhara Shanabhag
Madras High Court · 110 Ind. Cas. 113
Madras Village Courts Act, 1889 — Section 73
High Courts29 Feb 1928
A. Maralinga Kudumban and Others Vs Theetharappa Mudaliar
Madras High Court · 115 Ind. Cas. 345
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts28 Feb 1928
Thubati Venkatakrishnayya and Another Vs Vajrala China Veerareddi and Others
Madras High Court · AIR 1928 Mad 1144
High Courts28 Feb 1928
In Re: Amirthalinga Thevan
Madras High Court · AIR 1928 Mad 986 : (1928) 28 LW 634
High Courts28 Feb 1928
Amirthalinga Thevan Vs Arumuga Ambalagaram and Others
Madras High Court · 112 Ind. Cas. 553
Limitation Act, 1963 — Article 126
High Courts27 Feb 1928
A.R.M. Karuppan Chettiar and Another Vs Venkata Perumal and Others
Madras High Court · AIR 1929 Mad 465
Transfer of Property Act, 1882 — Section 89
High Courts27 Feb 1928
A.R.M. Karappan Chettiar and Another Vs Raja Kumara Venkata Perumal Raja Bahadur Yaru and Others
Madras High Court · 116 Ind. Cas. 841
Transfer of Property Act, 1882 — Section 89
High Courts27 Feb 1928
Ramachandra Dikshidar and Others Vs Narayanaswami Reddiar
Madras High Court · (1928) ILR (Mad) 810 : (1928) 28 LW 554 : (1928) 55 MLJ 326
Transfer of Property Act, 1882 — Section 101, 95
High Courts23 Feb 1928
Ponnusami Chettiar Vs Kaliaperumal Naicker
Madras High Court · AIR 1929 Mad 480 : 113 Ind. Cas. 550
Provincial Insolvency Act, 1920 — Section 25