High Courts21 Feb 1928
Vaclamudi Bhimayya and Others Vs Putcha Lakshminarayana
Madras High Court · 110 Ind. Cas. 672
Civil Procedure Code, 1908 (CPC) — Section 17
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,605 of 5,226
High Courts21 Feb 1928
(Vadlamudi) Bhimayya and Others Vs (Putcha) Lakshminarayana
Madras High Court · AIR 1928 Mad 820
High Courts20 Feb 1928
Rm. Ar. Ar. Rm. Arunachala Chettiar and Another Vs Virappa Chettiar and Others
Madras High Court · AIR 1928 Mad 800
High Courts20 Feb 1928
Venkatapathi Nayakar through his mother and next friend Suppammal Vs Pappia Nayakar and Another
Madras High Court · AIR 1928 Mad 788 : (1928) ILR (Mad) 824 : 113 Ind. Cas. 158 : (1928) 28 LW 228 : (1928) 55 MLJ 489
High Courts17 Feb 1928
In Re: T.S. Rambadra Odayar
Madras High Court · 112 Ind. Cas. 563
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts17 Feb 1928
Subramanya Iyer Vs Swaminatha Chettiar and Another
Madras High Court · 114 Ind. Cas. 545 : (1928) 28 LW 885
Civil Procedure Code, 1908 (CPC) — Section 150Evidence Act, 1872 — Section 44
High Courts17 Feb 1928
Subramanya Ayyar Vs Swaminatha Chettiar and Another
Madras High Court · AIR 1928 Mad 746
High Courts17 Feb 1928
N. Muniswami Mudaliar Vs R. Rajagopala Mudaliar
Madras High Court · (1928) 28 LW 367 : (1928) 54 MLJ 644
High Courts17 Feb 1928
N. Munisami Mudalar Vs T. Rajagopala Mudaliar
Madras High Court · 110 Ind. Cas. 763
High Courts16 Feb 1928
Vemulapalli Krishnayya and Another Vs Katragadda Ramayya and Another
Madras High Court · 110 Ind. Cas. 310
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 11, 35
High Courts16 Feb 1928
Vemulapatti Krishnayya and Another Vs Katraqadda Ramayya and Another
Madras High Court · AIR 1928 Mad 590
High Courts15 Feb 1928
Thiagaraja Mudali and Another Vs V.N. Kothandapani Mudaliar
Madras High Court · AIR 1928 Mad 980(1) : 113 Ind. Cas. 238
High Courts15 Feb 1928
Kandaswamy Koundan Vs N.M.L. Subramanian Chettiar
Madras High Court · 113 Ind. Cas. 409
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts15 Feb 1928
The Public Prosecutor Vs Pedimonu Beary
Madras High Court · 114 Ind. Cas. 238
Criminal Procedure Code, 1898 (CrPC) — Section 183Penal Code, 1860 (IPC) — Section 407
High Courts15 Feb 1928
The Public Prosecutor Vs Podimonu Beary
Madras High Court · (1929) ILR (Mad) 61 : (1928) 28 LW 843 : (1928) 55 MLJ 499
Penal Code, 1860 (IPC) — Section 407
High Courts14 Feb 1928
A.M. Appavoo Chettiar Vs The South Indian Railway Company and Another
Madras High Court · AIR 1929 Mad 177 : (1928) 28 LW 591 : (1929) 56 MLJ 269
Contract Act, 1872 — Section 72
High Courts14 Feb 1928
A.M. Appavaoo Chettiar Vs The South Indian Railway Co. and Another
Madras High Court · 114 Ind. Cas. 358
Contract Act, 1872 — Section 72
High Courts13 Feb 1928
Al. A. Alagappa Chettiar Vs Vellachami Servai
Madras High Court · 112 Ind. Cas. 623
High Courts13 Feb 1928
Al. A. Algappa Chettiar Vs Vellachami Servai
Madras High Court · AIR 1928 Mad 981