High Courts20 Mar 1928
Syed Hussain Vs C.S. Munirathnam Chetty
Madras High Court · AIR 1929 Mad 489(1)
City Municipal Act, 1919 — Section 65(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,603 of 5,226
High Courts20 Mar 1928
The Commissioner of Income Tax Vs A.L.S.P.P.L. Subramanian Chettiar and Others
Madras High Court · AIR 1928 Mad 923 : (1928) ILR (Mad) 787 : 110 Ind. Cas. 889 : (1928) 28 LW 190 : (1928) 55 MLJ 416
Income Tax Act, 1961 — Section 10(2)(iii)
High Courts20 Mar 1928
In Re: S. Vijayaraghavachari and Others
Madras High Court · 114 Ind. Cas. 365
Penal Code, 1860 (IPC) — Section 330, 345
High Courts19 Mar 1928
(Kanchumarthi) Latchayya and Another Vs (Kuntamukkala) Suryaprakasa Rao
Madras High Court · AIR 1928 Mad 1165
High Courts19 Mar 1928
Avadau Ammal (dead) through her legal representative Sundayee Ammal Vs Krishna Chetti
Madras High Court · 110 Ind. Cas. 662
High Courts19 Mar 1928
Sri Sri Sri Pattarani Purnachendra Mala Jamna Devi Morima Garu Vs The President Taluk Board
Madras High Court · 113 Ind. Cas. 560
Madras Local Boards Act, 1920 — Section 228(2)
High Courts19 Mar 1928
Narasimhalu Naidu Vs Naina Pillai and Another
Madras High Court · AIR 1929 Mad 7
High Courts19 Mar 1928
Avadai Ammal (died) her legal representative is Sundayee Ammal Vs Krishnan Chetti
Madras High Court · AIR 1928 Mad 772 : (1928) ILR (Mad) 858 : (1928) 28 LW 351 : (1928) 55 MLJ 497
High Courts15 Mar 1928
R. Srinivasa Reddy Vs M. Dasaratharama Reddy
Madras High Court · AIR 1929 Mad 198 : (1929) ILR (Mad) 66 : 113 Ind. Cas. 336 : (1928) 28 LW 504 : (1929) 56 MLJ 33
High Courts14 Mar 1928
Polapragada Sreeramulu Vs Polapragada Naghabhushanam and Another
Madras High Court · AIR 1928 Mad 963 : (1928) 28 LW 496
High Courts14 Mar 1928
Sri Bashyam Konayamma Vs Sri Bashyam Ramaswami Garu and Another
Madras High Court · AIR 1928 Mad 851
High Courts14 Mar 1928
Sri Bhashyam Konayamma by her next friend and father Nedamamarli Kandala Tiruvengala Bhasyakaracharyulu Vs Sri Bhashyam Rangacharayulu by his guardian and Another
Madras High Court · 110 Ind. Cas. 782
High Courts14 Mar 1928
M.R.A.L. Lakshmanan Chetty Vs M.R.A.P.L. Palaniappa Chetty
Madras High Court · AIR 1928 Mad 1052
High Courts14 Mar 1928
Machanjeeri Ahmed Vs K. Govinda Prabhu
Madras High Court · (1928) ILR (Mad) 862 : 114 Ind. Cas. 227 : (1928) 28 LW 352 : (1928) 55 MLJ 661
Provincial Insolvency Act, 1920 — Section 78
High Courts14 Mar 1928
Rathina Thevan Vs Packirisami Thevan
Madras High Court · AIR 1928 Mad 1088 : (1928) 28 LW 645
High Courts13 Mar 1928
Sri Sri Sri Srinivasa Rajamani Raja Deo, Rajah of Mandasa Vs Senapati Jagannaikulu and Another
Madras High Court · (1928) 28 LW 515 : (1929) 56 MLJ 81
Madras Estates Land Act, 1908 — Section 95
High Courts13 Mar 1928
Muthuswami Kavundan and Others Vs Ponnayya Kavundan and Others
Madras High Court · (1928) ILR (Mad) 815 : 110 Ind. Cas. 613 : (1928) 28 LW 182 : (1928) 55 MLJ 436
Contract Act, 1872 — Section 69
High Courts12 Mar 1928
Official Assignee of Madras Vs G. Ramanujayya
Madras High Court · AIR 1928 Mad 856 : (1928) 28 LW 408
High Courts12 Mar 1928
R.K. Abdul Rahim Sahib and Co. and The Official Assignee of Madras Vs G. Ramanujiah
Madras High Court · 110 Ind. Cas. 606 : (1928) 54 MLJ 715
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6Provincial Insolvency Act, 1920 — Section 36
High Courts12 Mar 1928
Beas Singh and Others Vs Baldeo Pathak and Others
Madras High Court · 109 Ind. Cas. 609