High Courts18 Apr 1928
The Municipal Council Vs The Bombay Company, Ltd.
Madras High Court · AIR 1929 Mad 409 : (1929) ILR (Mad) 207 : (1929) 29 LW 525 : (1929) 56 MLJ 525
Tamil Nadu District Municipalities Act, 1920 — Section 92
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,601 of 5,226
High Courts17 Apr 1928
Penmetcha Subbaraju Vs Penmetcha Venkatramaraju
Madras High Court · AIR 1928 Mad 1025 : 113 Ind. Cas. 632 : (1928) 28 LW 321 : (1928) 55 MLJ 429
High Courts16 Apr 1928
Dist. Board of Guntur Vs Desu Subba Rao and Another
Madras High Court · AIR 1928 Mad 983(1)
High Courts12 Apr 1928
Ippili Raghunadha Patro and Others Vs Govinda Patro (dead) and Others
Madras High Court · (1928) 55 MLJ 798
Civil Procedure Code, 1908 (CPC) — Section 115Madras Estates Land Act, 1908 — Section 205
High Courts12 Apr 1928
Rampalli Ramachandrudu Vs Karri Krishna Reddi
Madras High Court · 115 Ind. Cas. 829
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts05 Apr 1928
The President of the Union Board Pothanur Vs Ramasubba Ayyar and Another
Madras High Court · 114 Ind. Cas. 824
Madras Local Boards Act, 1920 — Section 193
High Courts04 Apr 1928
S.N. Subramanian Chettiar Vs Ramanathan Chettiar
Madras High Court · 116 Ind. Cas. 113
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts04 Apr 1928
Bava C. Vythialinga Mudaliar Vs G. Ramanuja Mudaliar
Madras High Court · 119 Ind. Cas. 166
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts04 Apr 1928
(Bava C.) Vythilinga Mudaliar Vs G. Ramanja Mudaliar
Madras High Court · AIR 1929 Mad 845
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts04 Apr 1928
S.N. Subramanian Chettiar Vs Ramanadhan Chettiar
Madras High Court · AIR 1929 Mad 199 : (1929) 29 LW 246
High Courts03 Apr 1928
Rukmani Ammal Vs T.S.P.L. Palaniappa Chettiar
Madras High Court · AIR 1928 Mad 1169
High Courts03 Apr 1928
(Chennamangalath Illath) Govindan Nambiar and Another Vs (Janala Perikamanna Illath) Kesava Vadhyan
Madras High Court · AIR 1930 Mad 421 : 114 Ind. Cas. 635
High Courts03 Apr 1928
Chegamull Suganmull Sowcar by Agent Chunnilal Vs V. Govindasawmy Chetty and Others
Madras High Court · 112 Ind. Cas. 491
Contract Act, 1872 — Section 41, 62
High Courts03 Apr 1928
Rukumani Ammal Vs T.S.P.L. Palaniappa Chettiar
Madras High Court · 114 Ind. Cas. 652
High Courts03 Apr 1928
Chennamangalagath Illath Govindan Nambudri and Another Vs Janala Perikamanna Illath Kesava Vadhyan
Madras High Court · 114 Ind. Cas. 635
High Courts03 Apr 1928
Dhooli Atchayya and Another Vs Dhooli Peddenti and Others
Madras High Court · AIR 1928 Mad 983
High Courts03 Apr 1928
G.R. Adikesavalu Naidu Vs C.S.B. Lakshmana Ayyar and Others
Madras High Court · AIR 1929 Mad 204
High Courts03 Apr 1928
Chegamull Suganmull Sowcar Vs V. Govindaswami Chetty and Others
Madras High Court · AIR 1928 Mad 972