High Courts05 Jan 1928
K. Ramankutty Menon and Others Vs Beevi Umma and Others
Madras High Court · AIR 1929 Mad 266
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,609 of 5,226
High Courts05 Jan 1928
Kutbuddeen Sahib Vs Periyanayaga Padayachi
Madras High Court · (1928) ILR (Mad) 491 : (1928) 27 LW 450 : (1928) 55 MLJ 114
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1
High Courts05 Jan 1928
V. Achuthan Nair and Another Vs Manavikraman alias Kunhettan Raja and Another
Madras High Court · AIR 1929 Mad 152 : (1928) 27 LW 422 : (1928) 54 MLJ 675
High Courts05 Jan 1928
Kizhakkerpat Ramankutty Menon and Others Vs Beevi Umma and Others
Madras High Court · 115 Ind. Cas. 55
High Courts04 Jan 1928
Ramaswami Chettiar alias Veerappa Chettiar and Others Vs Tyagaraja Pillai and Others
Madras High Court · (1928) ILR (Mad) 472 : 110 Ind. Cas. 16 : (1928) 27 LW 520 : (1928) 55 MLJ 34
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2
High Courts19 Dec 1927
Doraiswami Gurukkal and Another Vs Subramania Gurukkal and Others
Madras High Court · AIR 1928 Mad 419 : (1928) ILR (Mad) 266 : 108 Ind. Cas. 625 : (1928) 27 LW 376 : (1928) 54 MLJ 361
High Courts19 Dec 1927
(Mele Pottozhi) Kunhi Krishnan Nair Vs Kunnath Kunhahmad
Madras High Court · AIR 1928 Mad 488 : (1928) 28 LW 58
High Courts19 Dec 1927
K.R. Gopala Patter Vs K.S. Gopalakrishna Patter and Others
Madras High Court · 110 Ind. Cas. 596
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Dec 1927
K.R. Gopala Pattar Vs K.S. Gopalakrishna Pattar and Others
Madras High Court · AIR 1928 Mad 630
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Dec 1927
Gopalakrishnaswami Naicker Vs V. Srinivasa Aiyangar and Others
Madras High Court · AIR 1928 Mad 545 : (1928) ILR (Mad) 683 : (1928) 28 LW 71 : (1928) 54 MLJ 671
High Courts19 Dec 1927
Alluri Timmaraju Vs Alluri Narasimha Raju and Another
Madras High Court · AIR 1928 Mad 522 : (1928) 28 LW 152 : (1928) 54 MLJ 665
High Courts19 Dec 1927
Thanmul Sowcar Vs Nattu Ramadoss Reddiar and Another
Madras High Court · AIR 1928 Mad 500 : (1928) ILR (Mad) 648 : (1928) 28 LW 306 : (1928) 55 MLJ 358
Transfer of Property Act, 1882 — Section 81
High Courts19 Dec 1927
Gamini Rangayya Vs Rajahmundry Municipal Council
Madras High Court · (1928) 54 MLJ 581
High Courts19 Dec 1927
Natesa Vanniyan Vs Gopalasami Mudaliar
Madras High Court · (1928) ILR (Mad) 688 : 110 Ind. Cas. 830 : (1928) 28 LW 246 : (1928) 55 MLJ 151
Transfer of Property Act, 1882 — Section 14
High Courts19 Dec 1927
Periyaya Ambalam Vs Arulappan and Others
Madras High Court · AIR 1928 Mad 806
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Dec 1927
Thammul Sowcar Vs Nattu Ramadoss Reddiar and Another
Madras High Court · 110 Ind. Cas. 54
Transfer of Property Act, 1882 — Section 81
High Courts16 Dec 1927
Yelumalai and Another by next friend M. Mariappa Naicker Vs Kuppammal and Others
Madras High Court · AIR 1928 Mad 385 : (1928) 27 LW 760 : (1928) 54 MLJ 263
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 11
High Courts16 Dec 1927
Meer Mayamathi Alimsa Sahib Vs Suppu Goundan and Others
Madras High Court · AIR 1928 Mad 557
High Courts15 Dec 1927
Chairman, Municipal Council Vs Tirunarayana Iyyengar
Madras High Court · 110 Ind. Cas. 454
High Courts15 Dec 1927
Chairman, Municipal Council Vs Thirunarayana Aiyangar
Madras High Court · (1928) ILR (Mad) 876 : (1928) 28 LW 218 : (1928) 55 MLJ 566