High Courts26 Mar 1929
V.R.S.A.R. Arunachalam Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1929 Mad 769 : (1929) 30 LW 541 : (1929) 57 MLJ 300
Income Tax Act, 1961 — Section 14
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,581 of 5,226
High Courts25 Mar 1929
Ralli Brothers Vs Perumal
Madras High Court · AIR 1929 Mad 698 : 118 Ind. Cas. 770 : (1929) 30 LW 121 : (1929) 57 MLJ 88
High Courts25 Mar 1929
Ganapathi, minor by mother and guardian Vellayammal Vs Subramaniam Chetty and Others
Madras High Court · AIR 1929 Mad 738 : (1929) 30 LW 254 : (1929) 57 MLJ 374
High Courts19 Mar 1929
Marivada Veeranna by Mother and Guardian, Mahalakshmi and Others Vs Vytla Seetanna, late a minor, by Mother and Next Friend, Ramanamma and Others
Madras High Court · (1930) 32 LW 188 : (1930) 59 MLJ 139
High Courts19 Mar 1929
Sir Gulam Muhammad Ali Sahib Bahadur Khan Bahadur Vs The Corporation of Madras
Madras High Court · (1929) ILR (Mad) 866 : (1929) 30 LW 261 : (1929) 57 MLJ 536
City Municipal Act, 1919 — Section 111
High Courts19 Mar 1929
Sir Gulam Mohammad Ali Sahib Bahadur Vs The Corporation of Madras
Madras High Court · AIR 1930 Mad 200 : 122 Ind. Cas. 360
Madras City Municipal Act, 1904 — Section 111
High Courts19 Mar 1929Dismissed
Subramanya Chettiyar and Others Vs Subramanya Mudaliyar and Others
Madras High Court · (1929) 03 MAD CK 0003
Evidence Act, 1872 — Section 101
High Courts18 Mar 1929
Venkatasubramaniya Iyer Vs Srinivasa Iyer
Madras High Court · AIR 1929 Mad 670 : 118 Ind. Cas. 110
High Courts18 Mar 1929
(Puthalath) Chatti Soopi and Others Vs (Chambatam) Veetil Kannan Nayar and Others
Madras High Court · AIR 1930 Mad 418
High Courts15 Mar 1929
Vellanki Lakshmi Narasayamma Rao Bahadur (Sree Raja), Zamindarini of Tiruvur Vs The Commissioner of Income Tax
Madras High Court · (1929) ILR (Mad) 827 : (1929) 30 LW 184 : (1929) 57 MLJ 36
High Courts15 Mar 1929
J. Selvaranga Raju Vs T. Doraiaswami Mudaliar
Madras High Court · (1929) ILR (Mad) 732 : (1929) 30 LW 207 : (1929) 57 MLJ 241
Tamil Nadu District Municipalities Act, 1920 — Section 49(2)(iv)
High Courts15 Mar 1929
The Auto Supply Co. Ltd. Vs V. Raghunatha Chetty
Madras High Court · AIR 1929 Mad 884 : (1929) ILR (Mad) 829 : 121 Ind. Cas. 593 : (1929) 30 LW 317 : (1929) 57 MLJ 618
High Courts15 Mar 1929
The Official Assignee of Madras Vs The Devakottah Nagarathar Sri Meenakshi Vidyasala Paripalana Sangam
Madras High Court · (1929) ILR (Mad) 919 : 121 Ind. Cas. 603 : (1929) 30 LW 188 : (1929) 57 MLJ 99
Trusts Act, 1882 — Section 66
High Courts15 Mar 1929
E.V. Balasundara Mudaliar Vs K. Mahomed Oosman Sahib
Madras High Court · AIR 1929 Mad 812 : (1930) ILR (Mad) 29 : 118 Ind. Cas. 65 : (1929) 30 LW 333 : (1929) 57 MLJ 154
High Courts14 Mar 1929
S.V.L.L. Lakshmanan Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1929 Mad 675 : 122 Ind. Cas. 510 : (1929) 30 LW 82 : (1929) 57 MLJ 60
Income Tax Act, 1961 — Section 4
High Courts12 Mar 1929
Official Assignee Vs E. Narasimha Mudaliar
Madras High Court · AIR 1929 Mad 705 : 118 Ind. Cas. 506
High Courts12 Mar 1929
Jujjavaraupu Gangaraju Vs Kandiboyina Venki
Madras High Court · 118 Ind. Cas. 102
Criminal Procedure Code, 1898 (CrPC) — Section 197, 197(1)
High Courts12 Mar 1929
P.K.A.C.T. Veerappa Chettiar Vs Padmanabha Naidu and Others
Madras High Court · AIR 1929 Mad 625
High Courts12 Mar 1929
The Official Assignee Vs E. Narasimha Mudaliar, Proprietor of James and Co.
Madras High Court · (1929) ILR (Mad) 717 : (1929) 30 LW 159 : (1929) 57 MLJ 145
Presidency Towns Insolvency Act, 1909 — Section 36