High Courts18 Apr 1929
Ankineedu Prasad Bahadur Garu and Another Vs Mandava Jaggayya and Others
Madras High Court · AIR 1929 Mad 745
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,579 of 5,226
High Courts18 Apr 1929
Bagiyathachi Vs Narayanaswami Chettiar and Others
Madras High Court · AIR 1929 Mad 741 : 122 Ind. Cas. 797
High Courts18 Apr 1929
The Sabapathi Rao Press Co., Ltd. Vs R. Sabapathi Rao and Others
Madras High Court · AIR 1930 Mad 240 : (1930) ILR (Mad) 38 : 120 Ind. Cas. 372
Companies Act, 1956 — Section 166
High Courts18 Apr 1929
Pamidimarri Gnanamma and Another Vs Rajaseetharamachendra Sree Ranga Bhupala Bhala Rao Garu and Others
Madras High Court · 119 Ind. Cas. 480
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts18 Apr 1929
P. Gnanamma and Another Vs Rajaseetharamachandra and Others
Madras High Court · AIR 1930 Mad 429
High Courts18 Apr 1929
The Municipal Council Vs The South Indian Railway Co., Ltd.
Madras High Court · (1929) ILR (Mad) 792 : (1929) 30 LW 271 : (1929) 57 MLJ 251
High Courts18 Apr 1929
The Sabapathi Press Co., Ltd. Vs R. Sabapathi Rao and Others
Madras High Court · (1929) 30 LW 717 : (1929) 57 MLJ 426
Companies Act, 1956 — Section 166
High Courts18 Apr 1929
Minakshi Ayi Vs Subramanian Chettiar and Others
Madras High Court · AIR 1930 Mad 175
High Courts18 Apr 1929
The Municipal Council of Kumbakonam Vs The South Indian Railway Company, Ltd.
Madras High Court · 121 Ind. Cas. 854
High Courts16 Apr 1929
Marimuthu Pillai Vs Gopalakrishna Aiyar and Another
Madras High Court · AIR 1929 Mad 774 : (1929) 30 LW 528 : (1929) 57 MLJ 314
High Courts15 Apr 1929
Srinivasa Ayyangar Vs Bappu Iyer alias V. Sambasiva Iyer
Madras High Court · 121 Ind. Cas. 844
High Courts15 Apr 1929
Balasundara Naicker and Another Vs Ranganatha Aiyar and Others
Madras High Court · AIR 1929 Mad 794 : (1930) ILR (Mad) 127 : 122 Ind. Cas. 641 : (1929) 30 LW 293 : (1930) 58 MLJ 503
Evidence Act, 1872 — Section 92(4)Registration Act, 1908 — Section 17(n)
High Courts13 Apr 1929
Gurusami Raja and Others Vs Perumal Raja
Madras High Court · AIR 1929 Mad 815 : 122 Ind. Cas. 789
High Courts12 Apr 1929
Doraiswami Nadan and Others Vs Nagasami Naicken and Another
Madras High Court · AIR 1929 Mad 898 : 121 Ind. Cas. 863
High Courts11 Apr 1929
Mir Hameed Sahib Vs Abdul Khadir and Others
Madras High Court · AIR 1929 Mad 849
High Courts11 Apr 1929
(Rokapalli) Mallikharjuna Rao Naidu Vs (Pillarisetti) Butchi Venkatarao Naidu
Madras High Court · AIR 1929 Mad 793
High Courts11 Apr 1929
Devavarapu Venkataramanayya Vs Devavarapu Venkatappayya and Others
Madras High Court · 122 Ind. Cas. 653
High Courts11 Apr 1929
(Devavarapu) Venkataramayya Vs (Devavarapu) Venkatappayya and Others
Madras High Court · AIR 1930 Mad 337
High Courts11 Apr 1929
Rekapallai Mallikharjuna Rao Naidu Vs Pillarisetti Butchi Venkataras Naidu
Madras High Court · 121 Ind. Cas. 32
High Courts09 Apr 1929
Ramakrishna Ayyar Vs Ramanatha Pattar and Others
Madras High Court · AIR 1929 Mad 819 : 122 Ind. Cas. 497