High Courts26 Apr 1929
Rolla Subbadu, by next friend Rolla Rogadu and Others Vs Somisetti Seshayya Chetti and Others
Madras High Court · AIR 1929 Mad 791 : 122 Ind. Cas. 791 : (1929) 30 LW 419 : (1929) 57 MLJ 353
Limitation Act, 1963 — Section 31
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,578 of 5,226
High Courts26 Apr 1929
Amirtha Nadan and Another Vs Innasi Muthu Nadan
Madras High Court · AIR 1929 Mad 805 : (1929) ILR (Mad) 961 : 121 Ind. Cas. 842 : (1929) 30 LW 368 : (1929) 57 MLJ 453
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts26 Apr 1929
In Re: Nagi Reddy
Madras High Court · 120 Ind. Cas. 69
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts25 Apr 1929
Peetha Swamigadu and Others Vs Chelasani Ramachandrayya
Madras High Court · 120 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts24 Apr 1929
Ibramsa Rowther Vs Muhammad Esuf Rowther
Madras High Court · AIR 1930 Mad 322 : (1929) 30 LW 557
High Courts24 Apr 1929
The Secretary of State for India in Council Vs Sannidhiraju Subbarayudu and Others
Madras High Court · 122 Ind. Cas. 648 : (1929) 30 LW 946 : (1929) 57 MLJ 477
High Courts23 Apr 1929
Akarappu Venkanna and Others Vs Akarappu Chennayya and Others
Madras High Court · AIR 1929 Mad 900 : (1929) 30 LW 531 : (1929) 57 MLJ 393
Civil Procedure Code, 1908 (CPC) — Section 43, 45
High Courts22 Apr 1929
S.L. Ramaswamy Chetty and Another Vs M.S.A.P.L. Palaniappa Chettiar
Madras High Court · AIR 1930 Mad 364 : (1929) 30 LW 898
High Courts22 Apr 1929
V.E. Rajabhadur Mudaliar Vs A.M. Visvanatha Reddiar and A.R. Muthuswami Aiyar
Madras High Court · (1929) 30 LW 536 : (1929) 57 MLJ 481
Madras Local Boards Act, 1884 — Section 45(1)
High Courts22 Apr 1929
Narayana Sahu and Another Vs Kraleti Pentamma alias Appalanarasimham
Madras High Court · AIR 1929 Mad 763 : (1929) ILR (Mad) 861 : 121 Ind. Cas. 855 : (1929) 30 LW 276 : (1929) 57 MLJ 310
High Courts22 Apr 1929
V.E. Rajabahadur Mudaliar Vs A.M. Viswanatha Reddiar and Another
Madras High Court · AIR 1930 Mad 97 : 120 Ind. Cas. 851
Madras Local Boards Act, 1884 — Section 45(1)
High Courts22 Apr 1929
S.L Ramaswamy Chetty and Another Vs M.S.A.P.L. Palaniappa Chbttiar
Madras High Court · 122 Ind. Cas. 37
Civil Procedure Code, 1908 (CPC) — Section 47Contract Act, 1872 — Section 176
High Courts19 Apr 1929
(Guda) Balambhotlu Vs Mandela Bapanamma and Others
Madras High Court · AIR 1930 Mad 172
High Courts19 Apr 1929
Gadu Balambhotlu Vs Mandela Bapanamma and Others
Madras High Court · 119 Ind. Cas. 596
High Courts19 Apr 1929
(Badakara) Krishna Bhatta Vs Govinda Bhatta
Madras High Court · AIR 1929 Mad 775 : 122 Ind. Cas. 499
High Courts19 Apr 1929
(Kommineddi) Kotayya and Another Vs (Manuri) Venkata Gopala Rao Pantulu Garu and Others
Madras High Court · AIR 1930 Mad 466
High Courts19 Apr 1929
Koppaka Brahmanandam Vs The Secretary of State for India
Madras High Court · (1929) 30 LW 242 : (1929) 57 MLJ 357
Court Fees Act, 1870 — Section 8Land Acquisition Act, 1894 — Section 23(1)
High Courts19 Apr 1929
Tavva Venkata Subba Rao Vs Ranga Lakshmikantamma and Others
Madras High Court · AIR 1929 Mad 785
High Courts19 Apr 1929
Kapaka Brahmanandam Vs The Secretary of State for India in Council and Another
Madras High Court · (1930) ILR (Mad) 48 : 122 Ind. Cas. 523
Court Fees Act, 1870 — Section 8