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Madras High Court judgments

1,04,503 judgments · page 4,577 of 5,226

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High Courts01 May 1929

Alagasundaram Pillai Vs Pichuvier, minor, by Court guardian Mr. S. Krishnaswami Aiyangar, High Court Vakil

Madras High Court · (1929) ILR (Mad) 899 : (1929) 30 LW 424 : (1929) 57 MLJ 381

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts01 May 1929

R. Rathnasabapathy Chettiar Vs Ammakannammal and Others

Madras High Court · AIR 1930 Mad 78 : (1929) 30 LW 914 : (1929) 57 MLJ 609

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High Courts30 Apr 1929

Subramania Chettiar and Others Vs Angappa Asari

Madras High Court · AIR 1930 Mad 328

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High Courts30 Apr 1929

Kattari Nagayya Kama Rajendra Ramasami Kamaya Naicker Avergal Vs Karuppayyee Ammal

Madras High Court · 120 Ind. Cas. 379

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
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High Courts30 Apr 1929

Subramania Chetty and Others Vs Angappa Asari

Madras High Court · 118 Ind. Cas. 769

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts30 Apr 1929

Pedda Kondappa Vs Ganne Pullappa and Others

Madras High Court · 119 Ind. Cas. 46(1)

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High Courts30 Apr 1929

(Badam) Seshiayya Vs (Grandhi) Sattiraju

Madras High Court · AIR 1930 Mad 414

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High Courts30 Apr 1929

(Kattari) Nagayya Kama Rajendra Ramasami Kamaya Naicker Avergal Vs Karuppayyee Ammal

Madras High Court · AIR 1930 Mad 344

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High Courts30 Apr 1929

Thiruthiyil Unniri Kutti Vs Narayana Chettiar and Others

Madras High Court · AIR 1929 Mad 777

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High Courts30 Apr 1929

Anumanchi Ramanayya Vs Thubati Kotayya and Another

Madras High Court · (1929) ILR (Mad) 952 : (1929) 30 LW 386 : (1929) 57 MLJ 398

Government of India Act, 1915 — Section 108
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High Courts30 Apr 1929

Babu alias Govinddoss Krishnadoss Vs Gokuldoss Govardhandoss and Others

Madras High Court · (1929) 30 LW 657 : (1929) 57 MLJ 404

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High Courts30 Apr 1929

Kasinatha Pillai Vs Shanmugam Pillai and Another

Madras High Court · (1929) ILR (Mad) 987 : 121 Ind. Cas. 617 : (1929) 30 LW 273 : (1929) 57 MLJ 490

Criminal Procedure Code, 1898 (CrPC) — Section 253
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High Courts30 Apr 1929

Appathurai Aiyar and Another Vs Panayappan Servai

Madras High Court · 122 Ind. Cas. 526 : (1929) 30 LW 683 : (1929) 57 MLJ 468

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High Courts30 Apr 1929

Iswarayya Vs Swarnam Iswarayya

Madras High Court · (1930) 58 MLJ 54

Divorce Act, 1869 — Section 56
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High Courts30 Apr 1929

(Pedda) Kondappa Vs (Ganne) Pullappa and Others

Madras High Court · AIR 1929 Mad 910

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High Courts30 Apr 1929

Ramanayya Vs Kotayya and Another

Madras High Court · AIR 1930 Mad 75 : 121 Ind. Cas. 621

Government of India Act, 1915 — Section 108Judicature Act, 1873 — Section 45
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High Courts29 Apr 1929

Mavili Erechan Menoki Vs Komapan Nair and Others

Madras High Court · 125 Ind. Cas. 65

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High Courts29 Apr 1929

(Mavili) Erochan Menoki Vs Punnasseri Elevana Tarwad Karnavan and Others

Madras High Court · AIR 1930 Mad 820

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High Courts26 Apr 1929

Secy. of State Vs Saminatha Nadar

Madras High Court · AIR 1930 Mad 342(1)

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High Courts26 Apr 1929

Nogi Reddy Vs Emperor

Madras High Court · AIR 1930 Mad 443

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