High Courts29 Jul 1929
P.C. Muthu Chettiar Vs Maruthanayagam Pillai and Others
Madras High Court · AIR 1930 Mad 428 : (1930) 31 LW 720 : (1930) 58 MLJ 435
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,575 of 5,226
High Courts29 Jul 1929
Muthuvira Reddi Rami Reddi and Others Vs Mayandi Venkatesa Mudali, Receiver
Madras High Court · (1929) ILR (Mad) 967 : (1929) 30 LW 713 : (1929) 57 MLJ 668
Madras Estates Land Act, 1908 — Section 26(3)
High Courts29 Jul 1929
C. Gajapathi Naidu and Others Vs Jeevammal alias Padmavathi Ammal and twenty Ors.
Madras High Court · AIR 1929 Mad 765 : 122 Ind. Cas. 512 : (1929) 30 LW 338 : (1929) 57 MLJ 253
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts29 Jul 1929
In Re: Ramanujam Naidu
Madras High Court · (1929) 30 LW 468 : (1929) 57 MLJ 457
Motor Vehicles Act, 1988 — Section 4
High Courts25 Jul 1929
Varadaja Perumal Koil and Others Vs V. Muniappa Pillai and Others
Madras High Court · (1930) ILR (Mad) 141
High Courts25 Jul 1929
Varadaraja Perumal Koil and Another Vs V. Muniappa Pillai and Others
Madras High Court · AIR 1929 Mad 817 : (1929) 30 LW 503 : (1929) 57 MLJ 785
High Courts24 Jul 1929
Malabar Timber Co. Ltd. Vs (Ponnambilath Chathankandi) Prapravan Moidoo and Others
Madras High Court · AIR 1930 Mad 272
High Courts24 Jul 1929
Nucherla Chengiah and Another Vs Parasaram Subbaroya Aiyar and Others
Madras High Court · AIR 1930 Mad 555 : (1930) 31 LW 592 : (1930) 58 MLJ 562
High Courts24 Jul 1929
Parinam Rama Rao Pantulu and Another Vs Parinam Kristnamma
Madras High Court · AIR 1929 Mad 825 : (1929) ILR (Mad) 936 : 121 Ind. Cas. 496 : (1929) 30 LW 500 : (1929) 57 MLJ 793
Married Womens Property Act, 1874 — Section 6
High Courts24 Jul 1929
Malabar Timber Co. Ltd. Vs Ponna Mbilath Chathankandi Prapravan Moidoo and Others
Madras High Court · 126 Ind. Cas. 284(1)
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts23 Jul 1929
C. Ahamad Haji Vs Mayan and Others
Madras High Court · AIR 1930 Mad 65 : (1929) 30 LW 1045 : (1929) 57 MLJ 789
Limitation Act, 1963 — Section 19
High Courts22 Jul 1929
Alagiri Nayakar and Another Vs Perumal Nayakar and Others
Madras High Court · 122 Ind. Cas. 503
High Courts19 Jul 1929
Vappu Rowther Vs Sivakataksham Pillai
Madras High Court · AIR 1930 Mad 588 : (1930) ILR (Mad) 390 : (1930) 31 LW 473 : (1930) 58 MLJ 406
High Courts18 Jul 1929
Nagappan Konan Vs Ramaram Padayachi and Others
Madras High Court · AIR 1930 Mad 769 : 126 Ind. Cas. 594
Criminal Procedure Code, 1898 (CrPC) — Section 520
High Courts18 Jul 1929
(Kattukkavil Kizhukkepai) Nangunni Kovillamma and Others Vs (Keli) Nedungadi
Madras High Court · AIR 1929 Mad 860 : (1930) 31 LW 165
High Courts18 Jul 1929
(Muddanna) Sreeramulu and Others Vs (Muddanna) Hanumayya and Others
Madras High Court · AIR 1930 Mad 47 : (1929) 30 LW 507
High Courts18 Jul 1929
B. Raghavendra Row and Others Vs Vobiah and Others
Madras High Court · AIR 1930 Mad 292 : (1929) ILR (Mad) 945 : (1929) 30 LW 509 : (1929) 57 MLJ 448
High Courts18 Jul 1929
The Maharaja of Pittapuram Vs Sri Chelikani Venkatarayanim Garu
Madras High Court · 122 Ind. Cas. 526 : (1929) 30 LW 357 : (1929) 57 MLJ 260
Madras Estates Land Act, 1908 — Section 95
High Courts17 Jul 1929
Manikka S. Balaramier Vs Vasudevan and Others
Madras High Court · AIR 1929 Mad 802 : (1929) ILR (Mad) 933 : (1929) 30 LW 393 : (1929) 57 MLJ 424