High Courts02 Aug 1929
Thayammal and Others Vs A. Muthukumaraswami Chettiar
Madras High Court · AIR 1929 Mad 881 : 121 Ind. Cas. 858
Evidence Act, 1872 — Section 68Limitation Act, 1963 — Section 20Mercantile Law (Amendment) Act, 1856 — Section 14
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,574 of 5,226
High Courts02 Aug 1929
A.V.A. Audinatha Ayyengar Vs S.S. Bharathi and Others
Madras High Court · AIR 1929 Mad 890 : (1929) 30 LW 981
High Courts02 Aug 1929
Thayammal and Others Vs A.T. Muthukumaraswami Chettiar
Madras High Court · (1930) ILR (Mad) 119 : (1929) 57 MLJ 588
Evidence Act, 1872 — Section 68
High Courts02 Aug 1929
Lakshumi Achi and Another Vs Narayanaswami Naicker and Others
Madras High Court · (1930) ILR (Mad) 188 : (1929) 30 LW 799 : (1929) 57 MLJ 746
High Courts01 Aug 1929
Poluru Chinna Venkataiah Vs Poluru Venkatanna and Others
Madras High Court · 120 Ind. Cas. 573
High Courts01 Aug 1929
Challapalli Appalaswami and Another Vs Konduru Appalaswami and Others
Madras High Court · 124 Ind. Cas. 606
Registration Act, 1908 — Section 17
High Courts01 Aug 1929
In Re: D. Viraswami Naidu
Madras High Court · (1930) ILR (Mad) 999 : 121 Ind. Cas. 617 : (1929) 30 LW 945 : (1929) 57 MLJ 520
Arms Act, 1959 — Section 19(d)
High Courts01 Aug 1929
Kolluri Subbarao Vs Kolluri Venkataratnam and Others
Madras High Court · AIR 1929 Mad 828 : 121 Ind. Cas. 857 : (1929) 30 LW 637 : (1929) 57 MLJ 677
Court Fees Act, 1870 — Section 7
High Courts01 Aug 1929
In Re: Sami Karuppa Thevan
Madras High Court · (1930) ILR (Mad) 80 : 122 Ind. Cas. 655 : (1929) 30 LW 710 : (1929) 57 MLJ 743
Penal Code, 1860 (IPC) — Section 380, 457
High Courts01 Aug 1929
Subba Rao Vs Venkataratnam and Others
Madras High Court · (1929) 08 MAD CK 0004
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2
High Courts31 Jul 1929
In Re: Damodaram
Madras High Court · 121 Ind. Cas. 618
Criminal Procedure Code, 1898 (CrPC) — Section 347Penal Code, 1860 (IPC) — Section 467, 471
High Courts31 Jul 1929
(Duming Rosario) Saldanha and Others Vs Roman Catholic Church
Madras High Court · AIR 1930 Mad 434
High Courts31 Jul 1929
Tummalapalli Subbayya Vs Tummalapalli Papayya and Others
Madras High Court · AIR 1929 Mad 789
High Courts31 Jul 1929
In Re: Damodaran
Madras High Court · (1930) ILR (Mad) 995 : (1929) 30 LW 646 : (1929) 57 MLJ 555
Penal Code, 1860 (IPC) — Section 467, 471
High Courts30 Jul 1929
Narayanaswamy Udayan and Others Vs Mannar
Madras High Court · 123 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts30 Jul 1929
M. Kanniappan Vs Kullammal
Madras High Court · AIR 1930 Mad 194 : 126 Ind. Cas. 613
Evidence Act, 1872 — Section 112
High Courts30 Jul 1929
Subba Naicker and Others Vs Emperor
Madras High Court · AIR 1930 Mad 103 : 122 Ind. Cas. 788
High Courts30 Jul 1929
Narayanaswami Udayan and Others Vs Mannar
Madras High Court · AIR 1929 Mad 798 : (1929) 30 LW 562
High Courts29 Jul 1929
Muthu Vira Reddi Rami Reddi and Others Vs Mayandi Venkatesa Mudali, Receiver and Others
Madras High Court · AIR 1930 Mad 67 : 120 Ind. Cas. 563
Madras Estates Land Act, 1908 — Section 26(3)
High Courts29 Jul 1929
Kanamatareddi Subbareddi and Another Vs The Secretary of State for India in Council
Madras High Court · 124 Ind. Cas. 607