High Courts13 Aug 1929
Iragala Kotayya and Another Vs Uddanti Subbayya and Others
Madras High Court · AIR 1929 Mad 784
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,573 of 5,226
High Courts13 Aug 1929
R.D.K. Venkatalingama Nayanim Bahadur Varu Vs Raja Dhanaraj Girji
Madras High Court · AIR 1929 Mad 826
High Courts13 Aug 1929
Srinivasa Ayyangar and Others Vs S. Ramalinga Iyer and Others
Madras High Court · AIR 1931 Mad 78
Religious Endowments Act, 1863 — Section 69
High Courts12 Aug 1929
Subramania Pillai Vs Venkatarama Reddi and Another
Madras High Court · AIR 1930 Mad 257
High Courts09 Aug 1929
Kandasami Chetti and Others Vs Emperor
Madras High Court · AIR 1930 Mad 128 : (1929) 30 LW 721
High Courts09 Aug 1929
In Re: Subba Goundan
Madras High Court · 121 Ind. Cas. 125
Criminal Procedure Code, 1898 (CrPC) — Section 386(I)(b)
High Courts09 Aug 1929
In Re: Mohamad Kasim Sahib
Madras High Court · 123 Ind. Cas. 351
Tamil Nadu Village Courts Act, 1888 — Section 73
High Courts09 Aug 1929
P.R. Narayanaswami Chettiar Vs R. Subbaratnam Aiyar and Another
Madras High Court · 122 Ind. Cas. 33 : (1929) 57 MLJ 551
High Courts09 Aug 1929
In Re: Mahomed Kassim Sahib
Madras High Court · AIR 1929 Mad 790 : (1929) 30 LW 499
High Courts09 Aug 1929
Elayaperumal Thalaivar Vs Vellaikannu Thevar and Another
Madras High Court · AIR 1931 Mad 40
High Courts09 Aug 1929
Rathai Ammal and Others Vs R. Subramania Ayyar and Others
Madras High Court · 120 Ind. Cas. 377
Limitation Act, 1963 — Section 4
High Courts07 Aug 1929
Ulaganatha Mudaliar and Others Vs Molaveedu Alagappa Mudaliar
Madras High Court · AIR 1929 Mad 903 : 122 Ind. Cas. 161
High Courts06 Aug 1929
Sayyapureddi Abbayya Dhora alias Appan Dhora and Others Vs Sayam Appanna Dhora and Others
Madras High Court · 123 Ind. Cas. 195
High Courts05 Aug 1929
Ramalinga Chetty and Another Vs The Vellore Mercantile Bank Ltd.
Madras High Court · AIR 1930 Mad 136 : (1929) 30 LW 1036 : (1929) 57 MLJ 822
High Courts05 Aug 1929
L.R. Rama Iyer Vs S. Andiappa Pillai and Others
Madras High Court · AIR 1929 Mad 850