High Courts06 Sept 1929
P.A.L. Pl. Palaniappa Chettiar (died) and Another Vs V.N.S. Chockalingam Chetti
Madras High Court · AIR 1930 Mad 109 : (1929) 30 LW 1040 : (1929) 57 MLJ 817
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,571 of 5,226
High Courts06 Sept 1929
In Re: T.M.A. Nathan
Madras High Court · (1930) ILR (Mad) 165 : (1929) 30 LW 883 : (1929) 57 MLJ 763
Criminal Procedure Code, 1898 (CrPC) — Section 265
High Courts04 Sept 1929
(Chairman), Municipal Council Vs Anantha Subramania Ayyar
Madras High Court · AIR 1930 Mad 258 : (1930) ILR (Mad) 653 : (1929) 30 LW 851
High Courts04 Sept 1929
Sri Rajah Bommavadevara Naganna Naidu Bahadur Zamindar Garu and Another Vs Sri Rajah Bommadevara Satyanarayana Varaprasadarao Bahadur Zamindar Garu and Others
Madras High Court · AIR 1930 Mad 181 : (1930) ILR (Mad) 202
High Courts04 Sept 1929
Nanchappa Goundan and Others Vs Vatasari Ittichathara Mannadiar
Madras High Court · AIR 1930 Mad 727 : (1930) ILR (Mad) 549 : (1930) 31 LW 655 : (1930) 59 MLJ 358
Contract Act, 1872 — Section 73
High Courts04 Sept 1929
The Chairman Municipal Council Vs A. Anantha Subramania Ayyar
Madras High Court · 125 Ind. Cas. 85
High Courts03 Sept 1929
(Sri) Chidambara Sivaprakasa Pandara Sannadhi Vs Somasundaram Pillai and Others
Madras High Court · AIR 1930 Mad 422
High Courts03 Sept 1929
Kalandar Batcha Saib and Another Vs Jailani Sahib and Others
Madras High Court · AIR 1930 Mad 554
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts03 Sept 1929
Chinnapareddigari Sidda Reddi Vs Mala Dasari Adigadu and Others
Madras High Court · AIR 1929 Mad 847 : (1930) 31 LW 104
High Courts02 Sept 1929
(Nidamarthi) Venkataramayya Vs Indian Industrial Bank Ltd.
Madras High Court · AIR 1930 Mad 325
High Courts29 Aug 1929
Putta Chelamiah and Another Vs Venkata Kumara Mahipati Suryarao Bahadur Garu and Another
Madras High Court · AIR 1930 Mad 1 : 121 Ind. Cas. 765
High Courts27 Aug 1929
Natesa Pillai Vs Govindasami Pathan and Another
Madras High Court · AIR 1930 Mad 4
High Courts26 Aug 1929
Secy. of State Vs T.S. Murugesan Pillai and Others
Madras High Court · AIR 1930 Mad 248
High Courts26 Aug 1929
(Tatiparti) Veeraswami and Others Vs (Sanam) Kanakayya
Madras High Court · AIR 1929 Mad 833 : 121 Ind. Cas. 159
High Courts24 Aug 1929
Manika Goundan and Another Vs Loganatha Mudaliar by Agent A.P. Varadaraja Mudaliar and Another
Madras High Court · 125 Ind. Cas. 90
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64
High Courts23 Aug 1929
Mariappa Koundan Vs Palaniappa Goundan and Others
Madras High Court · 125 Ind. Cas. 68
Limitation Act, 1963 — Section 19
High Courts23 Aug 1929
S. Natarajan and Others Vs V. Narasimha Aiyangar, Official Liquidator of the City Hygienic Milk Supply Co., Ltd.
Madras High Court · AIR 1930 Mad 74 : (1930) ILR (Mad) 147 : (1929) 30 LW 849 : (1929) 57 MLJ 723
Companies Act, 1956 — Section 199, 201
High Courts23 Aug 1929
Mariappa Goundan Vs Palaniappa Goundan and Others
Madras High Court · AIR 1930 Mad 796 : (1931) 33 LW 264
Limitation Act, 1963 — Section 19
High Courts22 Aug 1929
The Public Prosecutor Vs Pakkiriswami and Another
Madras High Court · 122 Ind. Cas. 648 : (1929) 30 LW 791 : (1929) 57 MLJ 548
Penal Code, 1860 (IPC) — Section 380, 457