High Courts21 Aug 1929
Subbayya Pillai Vs Sesha Iyer and Others
Madras High Court · AIR 1930 Mad 102 : 122 Ind. Cas. 786
Penal Code, 1860 (IPC) — Section 144, 320
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,572 of 5,226
High Courts21 Aug 1929
Parapatyagar Sreenivasa Rao Vs Kotigi Earappa
Madras High Court · AIR 1929 Mad 856 : 122 Ind. Cas. 43
High Courts21 Aug 1929
Kemgam Swamy and Others Vs Vaddadi Subbamma and Others
Madras High Court · AIR 1930 Mad 30 : (1930) ILR (Mad) 838 : (1929) 30 LW 310 : (1929) 57 MLJ 728
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts21 Aug 1929
In Re: Kesava Pillai and Another
Madras High Court · (1930) ILR (Mad) 160 : (1929) 30 LW 642 : (1929) 57 MLJ 681
Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts21 Aug 1929
Manikka Gounden and Another Vs Loganatha Mudaliar and Another
Madras High Court · AIR 1929 Mad 852 : (1929) 30 LW 649
High Courts21 Aug 1929
Subbayya Pillai Vs Sesha Aiyar and Others
Madras High Court · (1929) 30 LW 736 : (1929) 57 MLJ 754
Penal Code, 1860 (IPC) — Section 114, 325
High Courts21 Aug 1929
In Re: Perumal Thevan and Another
Madras High Court · 122 Ind. Cas. 650
Penal Code, 1860 (IPC) — Section 395
High Courts19 Aug 1929
Kandasami Chetty and Others Vs Emperor
Madras High Court · 122 Ind. Cas. 788
Tamil Nadu Towns Nuisances Act, 1889 — Section 6, 7
High Courts19 Aug 1929
Munuswami Mudali and Others Vs Jagannadha Reddi and Others
Madras High Court · AIR 1929 Mad 830
High Courts16 Aug 1929
S.K. Raghavendra Rao Vs Venkatasami Naickan and Others
Madras High Court · AIR 1930 Mad 251 : (1929) 30 LW 966
High Courts16 Aug 1929
Sultan Mahomed Rowther Vs Muhammad Esuf Rowther and Others
Madras High Court · AIR 1930 Mad 476 : 122 Ind. Cas. 501
High Courts16 Aug 1929
(Bethu) Venkataratnam and Another Vs (Satnam) Venkataswami and Others
Madras High Court · AIR 1929 Mad 807
High Courts16 Aug 1929
(Janapareddi) Venkata Reddi Vs (Janapareddi) Adhinarayana
Madras High Court · AIR 1929 Mad 351
Land Acquisition Act, 1894 — Section 30
High Courts16 Aug 1929
Vedavalli Ammal Vs C. Raghavaohari and Another
Madras High Court · 121 Ind. Cas. 760
Arbitration Act, 1940 — Section 14
High Courts15 Aug 1929
Chengalraya Reddy and Others Vs Kollapuri Reddi
Madras High Court · AIR 1930 Mad 12
High Courts15 Aug 1929
Onthath Sabju Sahib Vs The Malabar District Board
Madras High Court · AIR 1930 Mad 16 : (1930) ILR (Mad) 54 : (1929) 30 LW 697 : (1929) 57 MLJ 673
Madras Local Boards Act, 1884 — Section 160, 199
High Courts15 Aug 1929
Juppalli Rajagopal Rao Vs Putheli Narayana Reddi and Others
Madras High Court · AIR 1929 Mad 844 : (1929) 30 LW 640 : (1929) 57 MLJ 547
Criminal Procedure Code, 1898 (CrPC) — Section 526(3)
High Courts14 Aug 1929
Sorimuthu Thondaman and Another Vs Perumal Ammal
Madras High Court · AIR 1930 Mad 708 : 126 Ind. Cas. 632
Limitation Act, 1963 — Article 144
High Courts14 Aug 1929
Rallabandi Sobbanadri Vs Syamala Ramireddi and Others
Madras High Court · 123 Ind. Cas. 6 : (1929) 30 LW 738
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 47
High Courts14 Aug 1929
Rallabandi Sobhanadri Vs Syamala Ramireddi and Others
Madras High Court · (1929) 57 MLJ 515
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(3), 47