High Courts18 Sept 1929
Velliyappa Chetti by Mother and Guardian, Lakshmi Achi Vs Vellayappa Chetti and Another
Madras High Court · (1930) ILR (Mad) 475 : (1930) 59 MLJ 316
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,570 of 5,226
High Courts17 Sept 1929
(Yella) Ramayya and Others Vs (Chukkapalli) Kotayya and Others
Madras High Court · AIR 1930 Mad 748 : (1930) 32 LW 138
Contract Act, 1872 — Section 73
High Courts17 Sept 1929
In Re: A.V. Subba Rao
Madras High Court · 122 Ind. Cas. 799 : (1929) 30 LW 977 : (1929) 57 MLJ 780
High Courts13 Sept 1929
Davular Pitchayya and Another Vs Divi Venkatakrishnamacharlu and Others
Madras High Court · AIR 1930 Mad 129 : (1930) ILR (Mad) 223 : 124 Ind. Cas. 220
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Sept 1929
Devalur Pitchayya and Another Vs Divi Venkatakrishnamacharlu and Others
Madras High Court · (1929) 30 LW 954 : (1930) 58 MLJ 39
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Sept 1929
Halekote Kunhi Kalanda Beari Vs Kunhipakki alias Suleman, minor by next friend, Karnavan Kooleri Valiya Peedigayil Abdul Khader Haji and Others
Madras High Court · AIR 1930 Mad 69 : (1929) 30 LW 862 : (1929) 57 MLJ 712
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts13 Sept 1929
Sri Saladi Nagabushanam Vs Vardhinidi Venkanna and Another
Madras High Court · AIR 1930 Mad 21 : (1930) ILR (Mad) 151 : (1929) 30 LW 807 : (1929) 57 MLJ 726
Tamil Nadu Elementary Education Act, 1920 — Section 34
High Courts13 Sept 1929
Meyyappan Servai Vs Sellappa Chettiar and Others
Madras High Court · AIR 1930 Mad 489
High Courts12 Sept 1929
Thazhekat Manayil Karnavar Narayanan Thirumupu and Another Vs Poonthuruthi Edavalath Anadil Kizhakkinakath Kamaran Mootha Poduval and Others
Madras High Court · 122 Ind. Cas. 460
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts12 Sept 1929
In Re: N. Venkadu and Others
Madras High Court · 121 Ind. Cas. 862
Penal Code, 1860 (IPC) — Section 147, 323
High Courts12 Sept 1929
N. Venkadu and Others Vs Emperor
Madras High Court · AIR 1930 Mad 188 : (1930) 31 LW 236
High Courts12 Sept 1929
(Thazhekkat Manayil Karnavar) Narayanan Thirumumpu and Another Vs Poonthuruthi Edavalath Anadil Kizhakkinakath Kammaran Mootha Poduval and Others
Madras High Court · AIR 1930 Mad 295 : (1930) ILR (Mad) 214 : 122 Ind. Cas. 460 : (1930) 31 LW 24
High Courts11 Sept 1929
(Annapragada) Visvanadham Vs (Annapragada) Mangamma and Others
Madras High Court · AIR 1930 Mad 236
High Courts11 Sept 1929
M. Basavayya Vs Majeti Bapanna Rao Sowcar and Others
Madras High Court · (1929) 30 LW 911 : (1930) 58 MLJ 349
Limitation Act, 1963 — Article 120
High Courts10 Sept 1929
The Public Prosecutor Vs Vedi alias Vathan
Madras High Court · 122 Ind. Cas. 463 : (1930) 31 LW 241
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts10 Sept 1929
K.V. Ayyaswami Pattar and Another Vs M.R.Ry. Manavikrama Zamorin Rajah Avl. of Calicut (dead) and Others
Madras High Court · AIR 1930 Mad 430 : (1929) 30 LW 960 : (1930) 58 MLJ 89
Limitation Act, 1963 — Article 144
High Courts06 Sept 1929
Kidambi Tayamma and Others Vs Kidambi Varadacharyulu and Others
Madras High Court · 123 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts06 Sept 1929
(Kidambi) Tayamma and Others Vs (Kidambi) Varadacharyulu and Others
Madras High Court · AIR 1929 Mad 827