High Courts09 Oct 1929
(Vatakkam Chirayil Parkum) Kurundaliammal Vs T.P.E.N. Kunhi Kannan and Others
Madras High Court · AIR 1930 Mad 141
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,568 of 5,226
High Courts09 Oct 1929
In Re: P.L.S.K.R. Firm
Madras High Court · 129 Ind. Cas. 654
Income Tax Act, 1922 — Section 66(3)
High Courts09 Oct 1929
Raja Rama Vs Fakuruddin Sahib and Others
Madras High Court · AIR 1930 Mad 218 : (1930) ILR (Mad) 480 : (1930) 31 LW 65 : (1930) 58 MLJ 210
Succession Act, 1925 — Section 278
High Courts09 Oct 1929
The Secretary of State for India in Council Vs C.R. Subramania Aiyar
Madras High Court · AIR 1930 Mad 576 : (1930) 31 LW 269 : (1930) 59 MLJ 30
High Courts09 Oct 1929
Duvoor Venkatarama Reddi (died) and Others Vs Gomatam Doddachariar and Others
Madras High Court · AIR 1930 Mad 353 : (1930) 31 LW 207 : (1930) 58 MLJ 207
High Courts08 Oct 1929
In Re: Peram Chennamma
Madras High Court · (1930) ILR (Mad) 245 : 122 Ind. Cas. 337 : (1930) 31 LW 76 : (1930) 58 MLJ 195
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts07 Oct 1929
Renganatha Iyengar Vs Sundararaja Iyengar and Others
Madras High Court · 126 Ind. Cas. 111
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2
High Courts07 Oct 1929
Ranganayaki Boi Ammal Vs B. Shivarama Dubay and Another
Madras High Court · AIR 1930 Mad 216 : (1930) 31 LW 849 : (1930) 58 MLJ 104
Civil Procedure Code, 1908 (CPC) — Section 92Madras Hindu Religious Endowments Act, 1926 — Section 73
High Courts07 Oct 1929
Sree Minakshi Mills Ltd. Vs T.C. Anantarama Ayyar
Madras High Court · AIR 1930 Mad 654 : (1930) 31 LW 153
High Courts07 Oct 1929
Renganatha Aiyangar through his next friend Krishna Aiyangar Vs Sundararaja Aiyangar and Others
Madras High Court · (1930) 31 LW 831 : (1930) 58 MLJ 651
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts07 Oct 1929
Ranganayaki Bai Ammal Vs B. Shivarama Dubay and Another
Madras High Court · AIR 1930 Mad 216 : (1930) 31 LW 849 : (1930) 58 MLJ 104
Civil Procedure Code, 1908 (CPC) — Section 115, 92
High Courts07 Oct 1929
Lakkaraju Anandarao Vs Yellamraju Venkatasubba Rao and Another
Madras High Court · AIR 1930 Mad 287 : (1930) 31 LW 692 : (1930) 58 MLJ 127
High Courts07 Oct 1929
The Sree Meenakshi Mills Ltd. Vs T.C. Anantarama Iyar
Madras High Court · 122 Ind. Cas. 507
High Courts04 Oct 1929
In Re: Annai Errappa and Others
Madras High Court · 125 Ind. Cas. 253 : (1930) 31 LW 386
Criminal Procedure Code, 1898 (CrPC) — Section 361, 537
High Courts04 Oct 1929
M.R. Sethuratnam Iyer and Others Vs Chinna Solan
Madras High Court · AIR 1930 Mad 206 : 122 Ind. Cas. 164
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Oct 1929
Thangammal Ayiyar Vs Krishnan and Another
Madras High Court · AIR 1930 Mad 132 : (1930) ILR (Mad) 309 : (1929) 30 LW 876 : (1929) 57 MLJ 756
Legal Practitioners Act, 1879 — Section 28
High Courts03 Oct 1929
K. Ambu Nair Vs E.C. Kelu Nair and Another
Madras High Court · AIR 1930 Mad 305 : (1930) 31 LW 44
High Courts03 Oct 1929
Kottapalli Bapayya Vs Official Receiver of Guntur and Others
Madras High Court · (1929) 30 LW 948 : (1929) 57 MLJ 816
Provincial Insolvency Act, 1920 — Section 35
High Courts01 Oct 1929
M. Lakshumanayya and Others Vs S. Rajam Ayyar and Others
Madras High Court · AIR 1930 Mad 195 : (1929) 30 LW 949