High Courts01 Oct 1929
Gouri Ambal Achi Vs P.A.V.V.R. Ramanathan Chettiar
Madras High Court · (1930) ILR (Mad) 670 : 122 Ind. Cas. 366
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,569 of 5,226
High Courts01 Oct 1929
M. Lakshumana Aiyar and Others Vs S. Rajam Aiyar and Others
Madras High Court · (1930) 58 MLJ 118
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2
High Courts01 Oct 1929
Gouriambal Achi Vs P. Al. V.V.R. Ramanathan Chettiar
Madras High Court · AIR 1930 Mad 138 : (1930) 31 LW 38
High Courts27 Sept 1929
(Munaluri) Narayanamoorthi and Another Vs (Dwadasi) Vumamaheswarm and Others
Madras High Court · AIR 1930 Mad 197
High Courts25 Sept 1929
Pinnamaneni Gopalakrishnayya and Others Vs Veeramachunemi Ramaswami
Madras High Court · 122 Ind. Cas. 174
High Courts25 Sept 1929
Krishna Padayachi Vs Sri Vinayakaswamiar
Madras High Court · 122 Ind. Cas. 35
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts23 Sept 1929
Sait Asunim Sada Suk Bhattadu Vs The Sub-Collector of Rajahmundry and Another
Madras High Court · AIR 1930 Mad 577 : (1930) ILR (Mad) 708 : (1930) 31 LW 262 : (1930) 58 MLJ 318
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Sept 1929
Ranga Raju and Another Vs Ethirajammal
Madras High Court · AIR 1930 Mad 20 : (1930) ILR (Mad) 155 : (1929) 30 LW 846 : (1929) 57 MLJ 718
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts23 Sept 1929
Muthu Vaithilinga Mudaliar Vs Subbaraya Chettiar
Madras High Court · AIR 1930 Mad 410
High Courts23 Sept 1929
Sait Asuram Sada Suk Bhattach Vs The Sub-Collector of Rajahmundry and Another
Madras High Court · 123 Ind. Cas. 47
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts19 Sept 1929
Somalinga L. Rengier and Others Vs Ramia Santhu and Another
Madras High Court · AIR 1930 Mad 264
High Courts19 Sept 1929
Secy. of State Vs Dist. Board of Tanjore
Madras High Court · AIR 1930 Mad 679 : (1930) 31 LW 508
Easements Act, 1882 — Section 15
High Courts19 Sept 1929
T.P. Java Rowther Vs Sulaiman Rowther and Others
Madras High Court · AIR 1930 Mad 814 : (1930) 32 LW 61
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
High Courts19 Sept 1929
The Union Board Vs A.L.A.R.R.M. Arunachalam Chettiar
Madras High Court · (1930) 31 LW 712 : (1930) 58 MLJ 107
Madras Local Boards Act, 1884 — Section 2, 3(v)
High Courts19 Sept 1929
The Union Board Vs A.L.A.R.R.M. Arunachellam Chettiar
Madras High Court · AIR 1930 Mad 302 : 123 Ind. Cas. 40
Madras Local Boards Act, 1884 — Section 3(v)
High Courts18 Sept 1929
(Manna) Vazhmuni Mudali Vs Nathumuni Mudali and Others
Madras High Court · AIR 1930 Mad 361
High Courts18 Sept 1929
Appu Pillai Vs Nataraja Pillai and Others
Madras High Court · AIR 1930 Mad 225(1) : 126 Ind. Cas. 97
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Sept 1929
Nanna Vazhmumi Mudali Vs Nathamuni and Another
Madras High Court · 122 Ind. Cas. 342
Contract Act, 1872 — Section 23
High Courts18 Sept 1929
N.P. Nallaperumal Chetti Vs Yalliyappa Chetti and Others
Madras High Court · 123 Ind. Cas. 7 : (1930) 32 LW 143
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16