High Courts16 Jul 1929
Suppiah Mooppanar Vs Mallappa Chetty and Others
Madras High Court · AIR 1930 Mad 342
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,576 of 5,226
High Courts16 Jul 1929
Vaithilinga Aiyaswami Aiyar Vs The District Board of Tanjore
Madras High Court · AIR 1930 Mad 43 : (1929) ILR (Mad) 972 : 121 Ind. Cas. 601 : (1929) 30 LW 289 : (1929) 57 MLJ 510
Madras Estates Land Act, 1908 — Section 112
High Courts04 Jul 1929
In Re: Veera Karavan
Madras High Court · 126 Ind. Cas. 488
Penal Code, 1860 (IPC) — Section 302, 325
High Courts04 Jul 1929
In Re: Veera Koravan and Others
Madras High Court · (1930) ILR (Mad) 69 : (1929) 30 LW 701 : (1930) 58 MLJ 145
Penal Code, 1860 (IPC) — Section 302, 325
High Courts02 Jul 1929
Subbuswami Goundan Vs Kamakshi Ammal and Another
Madras High Court · AIR 1929 Mad 834 : (1930) ILR (Mad) 72 : (1929) 30 LW 685 : (1929) 57 MLJ 642
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts28 May 1929
A. Ramalinga Udayar Vs Ramasami Mudaliar
Madras High Court · (1929) 30 LW 741 : (1929) 57 MLJ 478
Criminal Procedure Code, 1898 (CrPC) — Section 231, 257
High Courts28 May 1929
A. Ramalinga Udayar Vs Ramaswamy Mudaliar
Madras High Court · 122 Ind. Cas. 785
Criminal Procedure Code, 1898 (CrPC) — Section 231, 257
High Courts02 May 1929
(Parambathkandi) Olayatt Kunhu Vs Ussan Kasim Sait and Another
Madras High Court · AIR 1929 Mad 841
High Courts02 May 1929
(Muttavi) Venkatacharyulu and Another Vs (Vemavarapu) Ramkrishna Rao
Madras High Court · AIR 1930 Mad 439
High Courts02 May 1929
Muttevl Venkatacharyulu and Another Vs Vemavarapu Ramakrishna Rao
Madras High Court · 121 Ind. Cas. 153
Contract Act, 1872 — Section 235
High Courts02 May 1929
C. Sachidanadam, Agent Addison and Co., Ltd. Vs V. Sowmya Gopala Aiyangar and Another
Madras High Court · 120 Ind. Cas. 75
Penal Code, 1860 (IPC) — Section 411
High Courts02 May 1929
(Kuruganti) Sivaramiyya and Others Vs Rajah of Venkatagiri and Others
Madras High Court · AIR 1929 Mad 339(1)
High Courts02 May 1929
Chinna Mummidi Royal and Another Vs Raja Somasekara Chikka Royal
Madras High Court · AIR 1929 Mad 783 : (1929) 30 LW 526
High Courts02 May 1929
Kuppusamier Vs Emperor
Madras High Court · AIR 1929 Mad 748 : 122 Ind. Cas. 651
High Courts02 May 1929
C. Sachidanandam, Agent, Addison and Co. Ltd. Vs V. Sowmya Gopala Aiyangar and Another
Madras High Court · AIR 1929 Mad 839 : (1929) ILR (Mad) 991 : (1929) 30 LW 501 : (1929) 57 MLJ 518
Criminal Procedure Code, 1898 (CrPC) — Section 181(2)Penal Code, 1860 (IPC) — Section 411
High Courts02 May 1929
Parambathakandi Olayatt Kunchu Vs Ussan Kasim Sait by Muktyar Sale Mamad Usman Sait and Another
Madras High Court · 119 Ind. Cas. 64
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 May 1929
Raja Chinna Mummidi Royay Vasavant Bahadur Vs Raja Somasekara Chikka Royay
Madras High Court · 119 Ind. Cas. 594
High Courts01 May 1929
(Manchiraju) Venkayya Vs (Vadalamudy) Venkataramayya and Others
Madras High Court · AIR 1930 Mad 178
High Courts01 May 1929
Ambalavana Thambiran Vs Vageesam Pillai and Others
Madras High Court · AIR 1930 Mad 226 : 122 Ind. Cas. 455
High Courts01 May 1929
Alagasundaram Pillai Vs Pichuvier
Madras High Court · AIR 1929 Mad 757 : 120 Ind. Cas. 567
Civil Procedure Code, 1908 (CPC) — Section 151