High Courts09 Apr 1929
(Gudipati) Seshamma Vs (Kunchanapalli) Butchiraju and Others
Madras High Court · AIR 1929 Mad 781
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,580 of 5,226
High Courts09 Apr 1929
A.M. Narayana Sah Vs A. Sankar Sah and Others
Madras High Court · AIR 1929 Mad 865 : (1930) ILR (Mad) 1 : 121 Ind. Cas. 1 : (1929) 30 LW 751 : (1929) 57 MLJ 685
High Courts09 Apr 1929
In Re: Venkatarama Naidu
Madras High Court · (1929) 30 LW 235 : (1929) 57 MLJ 239
Penal Code, 1860 (IPC) — Section 116, 161
High Courts09 Apr 1929
Gudipati Seshamma Vs Kunchanapalli Butchiraju and Others
Madras High Court · 120 Ind. Cas. 370
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts08 Apr 1929
Ganapathy Mudali Vs Meera Sahib by guardian Ismoil Sahib and Others
Madras High Court · 121 Ind. Cas. 845
High Courts08 Apr 1929
Ganapathi Mudali Vs Meera Sahib and Others
Madras High Court · AIR 1930 Mad 303
High Courts08 Apr 1929
King Emperor Vs Abdul Malik
Madras High Court · AIR 1929 Mad 744 : (1929) ILR (Mad) 795 : 121 Ind. Cas. 762 : (1929) 30 LW 180 : (1929) 57 MLJ 470
Penal Code, 1860 (IPC) — Section 75
High Courts05 Apr 1929
Rasan Chettiar Vs Rangayan Chettiar
Madras High Court · AIR 1930 Mad 105 : (1929) 30 LW 551
High Courts05 Apr 1929
(Sri) Govinda Ramanuja Das Goswami Vs (Appala) Vijiaramaraju and Another
Madras High Court · AIR 1929 Mad 803
High Courts04 Apr 1929
Pynda Venkatachalapati Garu Vs Pynda Ramakrishnayya and Others
Madras High Court · AIR 1930 Mad 168
High Courts04 Apr 1929
Mallavarapu Rama Rao Vs Mallavarapu Hanumantha Rao and Others
Madras High Court · (1929) ILR (Mad) 856 : 121 Ind. Cas. 837
High Courts04 Apr 1929
N. Purushothama Rao Vs Mallavarapu Rama Rao and Another
Madras High Court · AIR 1930 Mad 326 : (1929) 30 LW 251 : (1929) 57 MLJ 720
High Courts04 Apr 1929
Govindaraja Mudali Vs Samarapuri Chettiar and Another
Madras High Court · AIR 1930 Mad 112
High Courts03 Apr 1929
Balasundaram Vs Emperor
Madras High Court · AIR 1930 Mad 191
Criminal Procedure Code, 1898 (CrPC) — Section 173
High Courts27 Mar 1929
(Kantipudi) Ramayya Vs Garapati Ramayya
Madras High Court · AIR 1930 Mad 329 : 118 Ind. Cas. 779
High Courts26 Mar 1929
N.P.L. Palaniappa Chetty Vs N.M.R. Nagappa Chettiar and Others
Madras High Court · AIR 1930 Mad 146 : 123 Ind. Cas. 600
Civil Procedure Code, 1908 (CPC) — Section 13(b)
High Courts26 Mar 1929
V.R.S.A.R. Arunaohalam Chettiar Vs The Commissioner of Income Tax
Madras High Court · 122 Ind. Cas. 793
Income Tax Act, 1961 — Section 14
High Courts26 Mar 1929
P.L.S. Firm Vs M.R.M.S. Sulaiman
Madras High Court · AIR 1930 Mad 140 : (1929) 30 LW 349 : (1929) 57 MLJ 459
Civil Procedure Code, 1908 (CPC) — Section 13(b)