High Courts12 Mar 1929
Jujjavarapu Gangaraju Vs Kandiboyina Venki
Madras High Court · AIR 1929 Mad 659 : (1929) ILR (Mad) 602 : (1929) 30 LW 116 : (1929) 57 MLJ 31
Criminal Procedure Code, 1898 (CrPC) — Section 197
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,582 of 5,226
High Courts12 Mar 1929
T. Mohamed Yusuf and Others Vs Khan Bahadur Muhammad Sadulla Badsha Sahib and Others
Madras High Court · (1929) ILR (Mad) 885 : (1929) 30 LW 219 : (1929) 57 MLJ 344
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 11
High Courts11 Mar 1929
In Re: Vasudeva Mudali and Others
Madras High Court · (1929) ILR (Mad) 882 : 118 Ind. Cas. 68 : (1929) 30 LW 108 : (1929) 57 MLJ 114
Penal Code, 1860 (IPC) — Section 147Railways Act, 1890 — Section 127
High Courts08 Mar 1929
Chockalinga Chetty and Others Vs Kolagiri Munigan and Others
Madras High Court · AIR 1930 Mad 569
Madras Estates Land Act, 1908 — Section 3(2)(c)
High Courts08 Mar 1929
In Re: Guruvappu Naicker
Madras High Court · 118 Ind. Cas. 112
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts08 Mar 1929
C. Chockalinga Chetty and Others Vs Kolagiri Munigan and Others
Madras High Court · 122 Ind. Cas. 47
Madras Estates Land Act, 1908 — Section 3(2)(c)
High Courts06 Mar 1929
Nittala Yellamma and Another Vs Nittala Suryanarayanamurthy and Others
Madras High Court · AIR 1929 Mad 782
High Courts05 Mar 1929
Kutiyan Vs Vaithilinga Pandaram and Others
Madras High Court · AIR 1930 Mad 343
High Courts28 Feb 1929
Veerappudayan Vs Oganthappudayan
Madras High Court · AIR 1929 Mad 599 : 118 Ind. Cas. 492
High Courts28 Feb 1929
Kakari Krishnayya and Another Vs Kodali Kotayya and Another
Madras High Court · 119 Ind. Cas. 717
High Courts27 Feb 1929
Ramalinga Mudali and Another Vs T.S. Ramaswamy Iyer
Madras High Court · AIR 1929 Mad 696
High Courts27 Feb 1929
Ramalinga Mudaliar and Another Vs T.S. Ramaswami Iyer
Madras High Court · 119 Ind. Cas. 595
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts27 Feb 1929
Ramiah Thevan Vs Athmanatha Ayyar and Another
Madras High Court · AIR 1929 Mad 624 : 117 Ind. Cas. 727
High Courts27 Feb 1929
Gade Govinda Rao Pantulu Vs Parankusam C. Jagannadham and Another
Madras High Court · AIR 1929 Mad 787 : (1929) 30 LW 381 : (1929) 57 MLJ 234
Tamil Nadu Civil Courts Act, 1873 — Section 11
High Courts27 Feb 1929
Thubati Kotayya Vs The President, Taluk Board and Another
Madras High Court · AIR 1929 Mad 607 : 118 Ind. Cas. 289 : (1929) 30 LW 345 : (1929) 57 MLJ 40
High Courts27 Feb 1929
Girdharilal Ratnalal Barker by Proprietor G. Anraji Vs Palaniappa Mudali and Another
Madras High Court · AIR 1929 Mad 572 : 119 Ind. Cas. 158
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63