High Courts26 Feb 1929
Guruswami Pillai and Another Vs Virabhadra Tavulkaran and Another
Madras High Court · AIR 1929 Mad 497 : (1929) ILR (Mad) 584 : (1929) 29 LW 874 : (1929) 57 MLJ 22
Civil Procedure Code, 1908 (CPC) — Section 98
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,583 of 5,226
High Courts26 Feb 1929
Sri Mahant Prayag Doss Jeevaru Vs Abbupillai and Others
Madras High Court · 123 Ind. Cas. 28
Madras Estates Land Act, 1908 — Section 77
High Courts26 Feb 1929
Murugesa Mudaliar Vs Davva Venkata Kesavalu Chetty
Madras High Court · AIR 1929 Mad 513 : 121 Ind. Cas. 481 : (1929) 29 LW 810
High Courts25 Feb 1929
K. Abdul Salam Sahib trading under the name and style of K. Sheikh Meera Saheb and Co. Vs Batchu Veerabhadra Raju
Madras High Court · (1929) ILR (Mad) 760 : 118 Ind. Cas. 72 : (1929) 30 LW 110 : (1929) 57 MLJ 97
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts25 Feb 1929
In Re: A. Raheem Saheb
Madras High Court · AIR 1929 Mad 600 : (1929) ILR (Mad) 714 : 118 Ind. Cas. 278 : (1929) 30 LW 181 : (1929) 57 MLJ 317
Madras Local Boards Act, 1884 — Section 221
High Courts22 Feb 1929
Subramania Pillai and Another Vs Venkatachalam Pillai
Madras High Court · AIR 1930 Mad 740
High Courts22 Feb 1929
Lazar Fernando Vs Amirtham Fernando
Madras High Court · AIR 1929 Mad 604 : (1929) ILR (Mad) 613 : (1929) 30 LW 112 : (1929) 57 MLJ 214
High Courts21 Feb 1929
Vasireddi Sri Chandramouleswara Prasad Bahadur Manne Sultan Zamindar Garu of Muktayala Vs Javvaji Papayya
Madras High Court · AIR 1929 Mad 490 : (1929) 30 LW 412 : (1929) 57 MLJ 487
Madras Estates Land Act, 1908 — Section 151
High Courts21 Feb 1929
The Corporation of Madras Vs Spencer and Co., Ltd.
Madras High Court · AIR 1930 Mad 55 : 121 Ind. Cas. 849 : (1929) 30 LW 372 : (1929) 57 MLJ 71
High Courts19 Feb 1929
Immidisetti Dhanaraju and Others Vs Motilal Daga and Others
Madras High Court · AIR 1929 Mad 641 : (1929) ILR (Mad) 563 : (1929) 29 LW 823 : (1929) 57 MLJ 264
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts18 Feb 1929
K. Piramanayakam Pillai Vs Krishnaswamy Pillai
Madras High Court · 121 Ind. Cas. 492
High Courts15 Feb 1929
(Vellanki) Lakshmi Narasayamma Rao Vs Commissioner of Income Tax
Madras High Court · AIR 1929 Mad 598
High Courts15 Feb 1929
B. Iswarayya Vs Swarnam Iswarayya
Madras High Court · (1930) 31 LW 150 : (1930) 58 MLJ 29
Divorce Act, 1869 — Section 62
High Courts14 Feb 1929
M.R.M. Rama Pillai Vs Kasamuthu Nadar and Others
Madras High Court · AIR 1929 Mad 715 : 121 Ind. Cas. 485 : (1929) 30 LW 327
High Courts14 Feb 1929
K.M. Krishna Kurup Vs A. Veeran Kutty
Madras High Court · 116 Ind. Cas. 143
Evidence Act, 1872 — Section 102
High Courts12 Feb 1929
The Municipal Council Vs The Madras and Southern Mahratta Railway Co., Ltd.
Madras High Court · AIR 1929 Mad 746 : (1929) ILR (Mad) 779 : (1929) 30 LW 236 : (1929) 57 MLJ 471
Railways Act, 1890 — Section 135
High Courts12 Feb 1929
(Laguduva) Vasudeva Ayyar Vs (Laguduva) Sundararaja Ayyar and Others
Madras High Court · AIR 1930 Mad 38 : (1929) 30 LW 868
High Courts12 Feb 1929
The Municipal Council Vs The Madras and Southern Maharatta Railway Co., Ltd.
Madras High Court · 121 Ind. Cas. 839
Railways Act, 1890 — Section 135