High Courts12 Feb 1929
(Raja) Vasireddi Bala Chendra Sekhra Vara Prasada Bahadur Garu Vs Unnava Subbaya Garu and Others
Madras High Court · AIR 1930 Mad 317
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,584 of 5,226
High Courts11 Feb 1929
Aiyanars and Kaniyala Swamigal Koli Devasthanam and Others Vs Periakaruppa Thevan and Others
Madras High Court · AIR 1929 Mad 617 : 118 Ind. Cas. 279 : (1929) 30 LW 583
High Courts08 Feb 1929
(Kakani) Krishnayya and Another Vs (Kodali) Kottayya and Another
Madras High Court · AIR 1929 Mad 449
High Courts07 Feb 1929
(Avoor) Ramaswami Iyer and Another Vs Emperor
Madras High Court · AIR 1929 Mad 603
High Courts07 Feb 1929
The Madras Native Permanent Fund Limited in Liquidation by Fraser and Ross, Liquidators Vs T.S. Natesa Sastri and Others
Madras High Court · AIR 1929 Mad 773 : (1929) ILR (Mad) 915 : (1929) 30 LW 1049 : (1929) 57 MLJ 814
High Courts07 Feb 1929
Avoor Ramaswami Iyer and Another Vs Emperor
Madras High Court · 119 Ind. Cas. 165
Tamil Nadu Towns Nuisances Act, 1889 — Section 6
High Courts01 Feb 1929
Secy. of State Vs Sree Rajah Vasireddi Sri Chendra Mouleswara Prasada Bahadur, Zamindar Garu and Others
Madras High Court · AIR 1929 Mad 676 : (1929) 30 LW 129
High Courts01 Feb 1929Dismissed
The Corporation of Madras Vs Spencer and Company Ltd.
Madras High Court · (1929) 02 MAD CK 0033
High Courts01 Feb 1929
(Neyna Moona Kavanna) Muhammad Moideen and Others Vs S.K.R.S.K.R. Chinthamani Chettiar and Others
Madras High Court · AIR 1929 Mad 469
Civil Procedure Code, 1908 (CPC) — Section 13(b)
High Courts01 Feb 1929
Neyna Moona Kavanna Muhammad Moideen and Others Vs S.K.R.S.K.R. Chinthamani Chettiar and Others
Madras High Court · (1929) ILR (Mad) 503 : (1929) 29 LW 575 : (1929) 56 MLJ 547
Civil Procedure Code, 1908 (CPC) — Section 13(b)
High Courts01 Feb 1929
Attili Venkanna Vs Parasuram Byas trading under the name of Parasuram Doulatram and Others
Madras High Court · AIR 1929 Mad 522 : (1930) ILR (Mad) 137 : (1929) 29 LW 633 : (1929) 56 MLJ 633
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4
High Courts31 Jan 1929
Thirumalaisamy Naidu and Others Vs Venkatarama Ayyar and Others
Madras High Court · AIR 1929 Mad 601
High Courts29 Jan 1929
Muthuvellu Chettiar Vs T. Govindaswamy Chettiar
Madras High Court · AIR 1929 Mad 781(1)
High Courts29 Jan 1929
Kamatchi Ammal and Others Vs Emperor
Madras High Court · AIR 1929 Mad 511 : (1929) 30 LW 401
High Courts29 Jan 1929
Mutuvelu Chettiar Vs T. Govindaswami Chettiar
Madras High Court · 117 Ind. Cas. 304
Madras Village Courts Act, 1889 — Section 13
High Courts29 Jan 1929
Chodavarpu Subba Rao and Others Vs Veeranjaneyaswami
Madras High Court · 126 Ind. Cas. 279
Limitation Act, 1963 — Article 134
High Courts29 Jan 1929
Uggappa Pujari Vs Emperor
Madras High Court · AIR 1929 Mad 498 : (1929) 30 LW 403
Penal Code, 1860 (IPC) — Section 201
High Courts29 Jan 1929
(Chodavarapu) Subha Rao and Others Vs Veeranjaneyaswami
Madras High Court · AIR 1930 Mad 298