High Courts16 Jan 1929
(Malla) Latchayya and Others Vs Trustee of Vasudevaswami, Rajah of Mandasa
Madras High Court · AIR 1929 Mad 504
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,586 of 5,226
High Courts16 Jan 1929
Yettinahalli Chenna Basappa and Others Vs His Holiness Jagadguru Sree Sankara Bharathi Swami Gaha Vidya Sankara Bharathi Swami (Dead) and Others
Madras High Court · 119 Ind. Cas. 149
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts16 Jan 1929
Malla Latchayya and Others Vs Trustee of Sri Sri Sri Vasudevaswami Varu Sri Sri Srinivasa Rajmani Raja Deo Garu Rajah of Mandasa
Madras High Court · 119 Ind. Cas. 718
Madras Estates Land Act, 1908 — Section 199, 211
High Courts15 Jan 1929
(Lodd) Govindoss Krishnadoss Vs Rajah of Karvetnagar and Another
Madras High Court · AIR 1929 Mad 404 : 122 Ind. Cas. 519 : 121 Ind. Cas. 598
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Jan 1929
Kasi Iyer and Another Vs Official Receiver and Another
Madras High Court · AIR 1929 Mad 821
High Courts14 Jan 1929
Ambi and Another Vs Kunhikavamma and Others
Madras High Court · AIR 1929 Mad 661 : 118 Ind. Cas. 296
High Courts14 Jan 1929
Soundararaja Aiyangar and Others Vs Rukmani Ammal and Another
Madras High Court · AIR 1929 Mad 500
High Courts14 Jan 1929
V.S. Jagannatha Rao Pantulu Garu Vs Mangalagiri Ramacharulu and Others
Madras High Court · AIR 1929 Mad 687
High Courts11 Jan 1929
M. Chengalroya Chetty Vs Nainiappa Naicker and Others
Madras High Court · 117 Ind. Cas. 133
Negotiable Instruments Act, 1881 (NI) — Section 120
High Courts10 Jan 1929
The Tinnevelly District Roman Catholic Mission Vs Medai Dalavoi Thirumalaiyappa Mudaliar
Madras High Court · 119 Ind. Cas. 154
High Courts10 Jan 1929
Roman Catholic Mission Vs (Medai Dalavoi) Thirumalaiyappa Mudaliar
Madras High Court · AIR 1929 Mad 417
High Courts10 Jan 1929
Kattiya Pillai alias Sernthaya Pillai and Another Vs Ramaswamia Pillai (insane) by wife and next friend and Others
Madras High Court · AIR 1929 Mad 396 : (1929) 29 LW 584 : (1929) 56 MLJ 394
Suits Valuation Act, 1887 — Section 11
High Courts10 Jan 1929
Kalliya Pillai alias Sernthaya Pillai and Another Vs Ramaswamy Pillai (Insane) by Wife and Next Friend and Others
Madras High Court · 119 Ind. Cas. 35
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 42Suits Valuation Act, 1887 — Section 11
High Courts21 Dec 1928
In Re: T.R. Sriramulu Naidu and Another
Madras High Court · (1929) ILR (Mad) 582 : (1929) 29 LW 559 : (1929) 56 MLJ 554
Penal Code, 1860 (IPC) — Section 467, 471
High Courts21 Dec 1928
J.D. John and Others Vs Oriental Government Security Life Assurance Co. Ltd.
Madras High Court · AIR 1929 Mad 347
High Courts21 Dec 1928
G.D. John Vs K.P. Sambamurthy Aiyar (deceased) and Others and The Oriental Government Security Life Assurance Company, Limited
Madras High Court · 121 Ind. Cas. 155 : (1929) 29 LW 628 : (1929) 56 MLJ 299
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1
High Courts21 Dec 1928
The Commissioner of Income Tax Vs The Madras Central Urban Bank, Ltd.
Madras High Court · 118 Ind. Cas. 107 : (1929) 29 LW 483 : (1929) 56 MLJ 481
Income Tax Act, 1922 — Section 60
High Courts21 Dec 1928
Narasimha Rama Aiyar Vs Ibrahim and Others
Madras High Court · AIR 1929 Mad 419 : 118 Ind. Cas. 302 : (1929) 29 LW 789 : (1929) 56 MLJ 630
Limitation Act, 1963 — Section 20
High Courts21 Dec 1928
In Re: T.R. Sriramalu Naidu and Another
Madras High Court · 119 Ind. Cas. 63
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 471
High Courts20 Dec 1928
Krishna Bhatta and Others Vs Subbanna Sastri and Others
Madras High Court · AIR 1929 Mad 611
Transfer of Property Act, 1882 — Section 108(b)