High Courts20 Dec 1928
Ayyaswami Aiyar Vs Mahadeva Aiyar and Others
Madras High Court · AIR 1929 Mad 421 : (1929) 29 LW 590 : (1929) 56 MLJ 441
Limitation Act, 1963 — Article 141
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,587 of 5,226
High Courts20 Dec 1928
Chedalavada Subbayya Vs Chedalavada Ananda Ramayya
Madras High Court · AIR 1929 Mad 586 : (1930) ILR (Mad) 84 : 121 Ind. Cas. 113 : (1929) 30 LW 923 : (1929) 57 MLJ 826
High Courts20 Dec 1928
Ayyaswami Iyer Vs Mahadeva Iyer and Others
Madras High Court · 119 Ind. Cas. 57
Limitation Act, 1963 — Section 28
High Courts20 Dec 1928
Ramalinga Mudali and Another Vs T.S. Ramasami Ayyar
Madras High Court · AIR 1929 Mad 529 : (1929) 29 LW 760
Madras Estates Land Act, 1908 — Section 3(2)(c)
High Courts19 Dec 1928
Pakkiamuthu Nadar and Others Vs R. Kanagasabapathy Chettiar
Madras High Court · AIR 1929 Mad 523 : 117 Ind. Cas. 134
Madras Estates Land Act, 1908 — Section 40
High Courts19 Dec 1928
Jayarama Naidu and Others Vs Secy. of State
Madras High Court · AIR 1929 Mad 441 : 118 Ind. Cas. 490
High Courts18 Dec 1928
Muthuraju Sreenivasa Rao Vs Mahammad Ghonse Sahib and Another
Madras High Court · 115 Ind. Cas. 244
High Courts17 Dec 1928
Rasalingam Asari Vs Nallayan Asari
Madras High Court · AIR 1929 Mad 295 : 118 Ind. Cas. 511
High Courts14 Dec 1928
Mundancheri Koman Vs (Thachangath Puthan Vittal) Achuthan Nair and Others
Madras High Court · AIR 1929 Mad 308
High Courts14 Dec 1928
Mundarcheri Koman alias Mundancheri Mootha Nair Vs Thachangath Puthan Vitill Achuthan Nair and Others
Madras High Court · 117 Ind. Cas. 300
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts14 Dec 1928
P.M. Ramakrishna Aiyar Vs P. Muthuswami Aiyar and Others
Madras High Court · (1929) ILR (Mad) 672 : 121 Ind. Cas. 609 : (1929) 29 LW 560 : (1929) 56 MLJ 657
Trusts Act, 1882 — Section 88
High Courts13 Dec 1928
(Assan Musaliarakath) Kunhi Bava Vs Emperor
Madras High Court · AIR 1929 Mad 226 : 114 Ind. Cas. 234
High Courts13 Dec 1928
In Re: Assan Musaliarakath Kunhi Bava
Madras High Court · (1929) 29 LW 673 : (1929) 56 MLJ 550
Penal Code, 1860 (IPC) — Section 193, 196
High Courts13 Dec 1928
Kalaga Annapurnamma by father and next friend Bhamidipati Ramalingaswami Garu Vs Kalaga Appayya Sastri and Another
Madras High Court · AIR 1929 Mad 577 : (1929) 29 LW 858 : (1929) 56 MLJ 760
High Courts13 Dec 1928
Kalaga Annapurnamma Vs Kalaga Appayya Sastri and Another
Madras High Court · AIR 1929 Mad 577 : (1929) 29 LW 858 : (1929) 56 MLJ 760
High Courts12 Dec 1928
Sri Rajah Malraju Lakshmi Venkayamma Rao Bahadur Zemindarini Garu Vs The Secretary of State for India in Council and Others
Madras High Court · 117 Ind. Cas. 292
High Courts12 Dec 1928
Lakshmi Venkayamma Vs Secy. of State and Others
Madras High Court · AIR 1929 Mad 399
High Courts12 Dec 1928
Vennal Naidu and Another Vs Official Receiver and Others
Madras High Court · AIR 1929 Mad 307 : 117 Ind. Cas. 800
High Courts11 Dec 1928
Mannarswami Ayyar Vs Ramaswami Nayakkan and Others
Madras High Court · AIR 1929 Mad 394 : (1929) 30 LW 361
High Courts11 Dec 1928
P.A. Sundara Ayyar Vs The Board for Hindu Religious Endowments
Madras High Court · AIR 1929 Mad 334 : 115 Ind. Cas. 157
Criminal Procedure Code, 1898 (CrPC) — Section 516AMadras Hindu Religious Endowments Act, 1926 — Section 84(2)