High Courts29 Jan 1929
In Re: Kamatchi Ammal and Others
Madras High Court · 119 Ind. Cas. 385
Criminal Procedure Code, 1898 (CrPC) — Section 528(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,585 of 5,226
High Courts29 Jan 1929
Doraiswamy Mudaliar and Others Vs Thangavelu Mudaliar and Others
Madras High Court · 119 Ind. Cas. 38
Court Fees Act, 1870 — Section 7(iv) A
High Courts29 Jan 1929
Doraiswami Reddiar and Others Vs Thangavelu Mudaliar and Others
Madras High Court · AIR 1929 Mad 668
High Courts28 Jan 1929
Yanne Bavajee and Others Vs Pisipati Annapurnama and Another
Madras High Court · 115 Ind. Cas. 812
High Courts28 Jan 1929
(Yanne) Bavajee and Another Vs (Pisipati) Annapurnamma and Another
Madras High Court · AIR 1929 Mad 403(1)
High Courts25 Jan 1929
Alluri Venkatasomaraju and Others Vs Alluri Varahalaraju alias Ramabadri Raju and Others
Madras High Court · AIR 1930 Mad 48 : (1929) ILR (Mad) 787 : 122 Ind. Cas. 171 : (1929) 30 LW 201 : (1929) 57 MLJ 228
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts25 Jan 1929
P. Sankaran Pillai Vs Emperor
Madras High Court · 118 Ind. Cas. 496
Penal Code, 1860 (IPC) — Section 409Post Office Act, 1898 — Section 55
High Courts25 Jan 1929
In Re: P. Sankaran Pillai
Madras High Court · (1929) ILR (Mad) 534 : (1929) 29 LW 522 : (1929) 56 MLJ 551
Penal Code, 1860 (IPC) — Section 409Post Office Act, 1898 — Section 52
High Courts22 Jan 1929
Somasundaram Chettiar Vs Kanoo Chettiar (died) and Others
Madras High Court · AIR 1929 Mad 573 : 118 Ind. Cas. 494
High Courts21 Jan 1929
Immani Seshayya and Others Vs Dronamraju Lakshminarasimha Rao Pantulu (dead) and Others
Madras High Court · AIR 1930 Mad 160 : (1929) 30 LW 1010 : (1929) 57 MLJ 800
Transfer of Property Act, 1882 — Section 62
High Courts21 Jan 1929
P.L.S.P. Muthiah Chetty through his son and authorised agent Palaniappa Chetty Vs K.R.V.R. Veerappa Chetty and Others
Madras High Court · AIR 1929 Mad 627 : (1929) ILR (Mad) 509 : (1929) 29 LW 636 : (1929) 56 MLJ 776
English Partnership Act, 1890 — Section 31
High Courts21 Jan 1929
P.L.S.R. Muthia Chetty through his son and authorised agent Palaniappa Chetty and Others Vs K.R.V.R. Veerappa Chetty by his agent and Others
Madras High Court · 121 Ind. Cas. 488
Contract Act, 1872 — Section 263English Partnership Act, 1890 — Section 31
High Courts18 Jan 1929
Muthu Chettiar and Another Vs Govindas Waminaidu and Others
Madras High Court · 116 Ind. Cas. 823
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 151
High Courts17 Jan 1929
Commissioner of Income Tax Vs Madras Central Urban Bank (Ltd.)
Madras High Court · AIR 1929 Mad 387
Income Tax Act, 1961 — Section 60
High Courts17 Jan 1929
Firm Jethaji Peraji Vs Krishnayya and Others
Madras High Court · AIR 1930 Mad 278 : 122 Ind. Cas. 351
Provincial Insolvency Act, 1920 — Section 37, 43
High Courts17 Jan 1929
Jethaji Peraji Firm Vs Tirupuramallu Krishnayya (dead) and Others
Madras High Court · (1929) ILR (Mad) 648 : (1929) 29 LW 649 : (1929) 57 MLJ 116
Provincial Insolvency Act, 1920 — Section 37, 43
High Courts17 Jan 1929
The Madras Central Urban Bank, Ltd. Vs The Commissioner of Income Tax
Madras High Court · (1929) 01 MAD CK 0001
Income Tax Act, 1922 — Section 60
High Courts16 Jan 1929
Meenakshisundaram Pillai Vs Chokkalinga Pathan and Another
Madras High Court · AIR 1929 Mad 506 : (1929) 29 LW 855 : (1929) 56 MLJ 624
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)(e)
High Courts16 Jan 1929
(Yethinahalli) Chenna Basappa and Others Vs Sree Sankara Bharati Swami Garu and Others
Madras High Court · AIR 1929 Mad 493 : (1929) 29 LW 604
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts16 Jan 1929
In Re: Panchanatham Pillai
Madras High Court · (1929) ILR (Mad) 529 : 121 Ind. Cas. 157 : (1929) 29 LW 645 : (1929) 56 MLJ 628
Evidence Act, 1872 — Section 26