High Courts29 Nov 1928
Sanna Govappa Vs Rodda Sanna Govappa and Others
Madras High Court · AIR 1929 Mad 482 : (1929) 30 LW 778
Civil Procedure Code, 1908 (CPC) — Section 2(11)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,589 of 5,226
High Courts29 Nov 1928
Basana Simon and Others Vs Mylavarapu Rangayya Naidu Mekala Jogula Vs Vabbili Reddi Pydithalli and Others
Madras High Court · 118 Ind. Cas. 105
High Courts29 Nov 1928
C.V. Vytheswara Iyer Vs K.M.R.M.L. Kumarappa Chettiar
Madras High Court · 115 Ind. Cas. 247
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(4)
High Courts27 Nov 1928
Nukala Venkatanandam and Others Vs Immidisetty Dhanaraju and Others
Madras High Court · 117 Ind. Cas. 298
Contract Act, 1872 — Section 23Forest Act, 1882 — Section 21
High Courts27 Nov 1928
Mukala Venkatanandam and Others Vs Immidisetty Dhanaraju and Others
Madras High Court · AIR 1929 Mad 689
Contract Act, 1872 — Section 23
High Courts27 Nov 1928
Elavarthi Peddabba Reddi Vs Iyyala Varada Reddi
Madras High Court · AIR 1929 Mad 236 : (1929) ILR (Mad) 432 : (1929) 29 LW 210 : (1929) 56 MLJ 570
Penal Code, 1860 (IPC) — Section 499
High Courts26 Nov 1928
A.K. Sundaravadivelu Mudaliar Vs Anray Sowcar and Another
Madras High Court · 114 Ind. Cas. 847
High Courts26 Nov 1928
A.K. Sundaravadivelu Mudaliar Vs Anraj Sowcar and Another
Madras High Court · AIR 1929 Mad 274 : (1929) 30 LW 217
High Courts23 Nov 1928
Kasia Pillai Vs Ganesamuthukumarasamia Pillai
Madras High Court · AIR 1929 Mad 337
High Courts23 Nov 1928
In Re: The United India Life Assurance Co., Ltd.
Madras High Court · 117 Ind. Cas. 301
Specific Relief Act, 1877 — Section 45
High Courts23 Nov 1928
Kasia Pillai alias Subramania Pillai by his guardian and mother Meenakshi Ammal Vs Ganesamuthukumarasamia Pillai
Madras High Court · (1929) ILR (Mad) 426 : 118 Ind. Cas. 287 : (1929) 29 LW 346 : (1929) 56 MLJ 311
Easements Act, 1882 — Section 7
High Courts23 Nov 1928
The United India Life Assurance Co. Ltd. and The Indian Companies Act, 1913 and The Life Assurance Companies Act, 1912 Vs P.V. Sarma
Madras High Court · (1929) 29 LW 632 : (1929) 56 MLJ 79
Specific Relief Act, 1877 — Section 45
High Courts21 Nov 1928
In Re: K. Audisesha Naidu, an Insolvent The Nedungadi Bank Ltd.
Madras High Court · 118 Ind. Cas. 70 : (1929) 29 LW 664 : (1929) 56 MLJ 95
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts21 Nov 1928Allowed
The Nedungadi Bank Ltd. Vs The Official Assignee of Madras
Madras High Court · (1928) 11 MAD CK 0003
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts16 Nov 1928
The Secretary of State for India in Council Vs Damisetti Surayya and Another
Madras High Court · AIR 1929 Mad 227 : (1929) 29 LW 744 : (1929) 57 MLJ 648
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
High Courts14 Nov 1928
Donepudi Subramannyam Vs Nune Narasimham and Others
Madras High Court · 119 Ind. Cas. 46
Civil Procedure Code, 1908 (CPC) — Section 92English Bankruptcy Act, 1883 — Section 9Provincial Insolvency Act, 1907 — Section 16(2)(6)
High Courts14 Nov 1928
Donepudi Subramanyam Vs Nune Narasimham and Others
Madras High Court · AIR 1929 Mad 323 : (1929) 29 LW 349 : (1929) 56 MLJ 489
Provincial Insolvency Act, 1920 — Section 16(2)(b)
High Courts13 Nov 1928
Cherukuri Venkataratnam Vs Bolla Guravayya and Others
Madras High Court · 121 Ind. Cas. 18
Criminal Procedure Code, 1898 (CrPC) — Section 145Registration Act, 1908 — Section 77Specific Relief Act, 1877 — Section 9
High Courts13 Nov 1928
(Cherukuri) Venkataratnam Vs Bola Guravayya and Others
Madras High Court · AIR 1930 Mad 84
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Nov 1928
M.L.M. Ramanathan Chettiar Vs Ramanathan Chettiar and Others
Madras High Court · AIR 1929 Mad 275 : (1929) 30 LW 995