High Courts09 Nov 1928
M.L.M. Ramanatham Chettiar Vs Ramanathan Chettiar and Others
Madras High Court · 117 Ind. Cas. 705
Civil Procedure Code, 1908 (CPC) — Section 50
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,590 of 5,226
High Courts08 Nov 1928
(Rayavarapu) Narasimham and Others Vs Sooma Javalli Trade Committee of Chirala and Another
Madras High Court · AIR 1929 Mad 633 : 118 Ind. Cas. 285
High Courts08 Nov 1928
M.P.P.S.T. Palaniappa Chettiar and Others Vs Valliammai Achi
Madras High Court · (1929) ILR (Mad) 590 : 118 Ind. Cas. 775 : (1929) 29 LW 203 : (1929) 56 MLJ 555
Limitation Act, 1963 — Article 183
High Courts07 Nov 1928
Nageswara Aiyar alias Ramasami Aiyar Vs M.L.M. Ramanathan Chettiar
Madras High Court · (1929) 29 LW 510 : (1929) 56 MLJ 197
High Courts07 Nov 1928
Nageswara Ayyar Vs M.L.M. Ramanathan Chettiar
Madras High Court · AIR 1929 Mad 197
High Courts07 Nov 1928
Negeswara Iyer alias Ramaswamy Iyer Vs M.L.M. Ramanatham Chettiar
Madras High Court · 117 Ind. Cas. 123
High Courts07 Nov 1928
P.K. Nainar Rowthen Vs Kuppai Pichai Rowthen and Others
Madras High Court · AIR 1929 Mad 609
Provincial Insolvency Act, 1920 — Section 28
High Courts06 Nov 1928
Thirukaval Chetti and Others Vs Karia Goundan and Others
Madras High Court · AIR 1930 Mad 72
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts05 Nov 1928
B.M.S.R.M. Ramaswami Chettiar Vs Commissioner of Income Tax
Madras High Court · (1929) ILR (Mad) 194 : (1929) 29 LW 273 : (1929) 56 MLJ 141
Income Tax Act, 1922 — Section 22(2)
High Courts02 Nov 1928
R. Ratnasabapathy Chettiar and Others Vs V. Devasigamony Pillai
Madras High Court · AIR 1929 Mad 53 : (1929) ILR (Mad) 105 : (1929) 29 LW 43 : (1929) 56 MLJ 10
Limitation Act, 1963 — Article 116, 67
High Courts02 Nov 1928
Madduri Venkata Someswara Rao alias Venkata Subbanna, minor by guardian and natural father, Kumaraswami Sastri Vs Pulavarty Lakshmanaswami
Madras High Court · AIR 1929 Mad 213 : (1929) ILR (Mad) 275 : (1929) 29 LW 25 : (1929) 56 MLJ 175
High Courts01 Nov 1928
Raja Ramaswami (dead) and Others Vs Govindammal and Others
Madras High Court · AIR 1929 Mad 313 : 118 Ind. Cas. 481 : (1929) 29 LW 69 : (1929) 56 MLJ 332
High Courts01 Nov 1928
Vemulapalli Ramakotayya Vs Gutha Viraraghavayya
Madras High Court · (1929) ILR (Mad) 556 : (1929) 29 LW 818 : (1929) 56 MLJ 755
High Courts01 Nov 1928
Secy. of State and Another Vs M. Murugesa Mudaliar and Others
Madras High Court · AIR 1929 Mad 443 : 118 Ind. Cas. 780 : (1929) 29 LW 753
High Courts31 Oct 1928
(Vobilineni Buchi) Venkatarayudu and Others Vs Venkata Kumara Mahipati Surya Rao and Another
Madras High Court · AIR 1929 Mad 416
High Courts29 Oct 1928
In Re: Suban Sahib and Others
Madras High Court · (1929) ILR (Mad) 358 : (1929) 29 LW 94 : (1929) 56 MLJ 595
Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 147
High Courts29 Oct 1928
Shaik Moidin Vs Kunhadevi
Madras High Court · AIR 1929 Mad 33 : 126 Ind. Cas. 111
Guardians and Wards Act, 1890 — Section 25
High Courts29 Oct 1928
In Re: Govinda Naidu
Madras High Court · 118 Ind. Cas. 512
Evidence Act, 1872 — Section 30