COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,592 of 5,226
Somu Iyer Vs Chelliah Pillai and Another
Madras High Court · 119 Ind. Cas. 43
P.M.A. Velliappa Chettiar and Another Vs Saha Govinda Doss and Others
Madras High Court · AIR 1929 Mad 721 : (1929) ILR (Mad) 809 : 118 Ind. Cas. 73 : (1929) 30 LW 169 : (1929) 57 MLJ 190
Somu Ayyar Vs Chelliah Pillai and Another
Madras High Court · AIR 1929 Mad 718 : (1929) 30 LW 230
Dist. Official Receiver Vs S.V. Nallaperumal Pillai and Others
Madras High Court · AIR 1929 Mad 471
In Re: Sankaram Servai
Madras High Court · AIR 1929 Mad 496 : 113 Ind. Cas. 455 : (1929) 30 LW 795
In Re: T. Sivasankaram Pillai and Others
Madras High Court · (1929) ILR (Mad) 446 : 113 Ind. Cas. 462 : (1928) 28 LW 695 : (1929) 56 MLJ 157
In Re: Sanna Reddi and Others
Madras High Court · 113 Ind. Cas. 455(1)
Tinnevelly Mills Co. Ltd. Vs T.A.K. Mohideen Pichai Taraganar and Others
Madras High Court · AIR 1929 Mad 209 : 117 Ind. Cas. 712
Nemichand Sowcar Vs Kesarimull Sowcar and Another
Madras High Court · AIR 1929 Mad 31 : (1929) 29 LW 227 : (1929) 56 MLJ 35
A.V. Narayanaswami Naicker Vs Sakharam Rao and Others
Madras High Court · AIR 1929 Mad 2 : (1929) ILR (Mad) 186 : 113 Ind. Cas. 660 : (1929) 29 LW 97 : (1928) 55 MLJ 838
Namichand Sowcar Vs Kesarimull Sowcar and Another
Madras High Court · 114 Ind. Cas. 818
Chebolu Jagannadham Vs Dalapati Chendramma and Another
Madras High Court · AIR 1929 Mad 489
Rajah of Vizianagaram Vs Perumetcha Appalaraju
Madras High Court · AIR 1929 Mad 673
Rajah of Vizianagaram Vs Penumetcha Appalaraju
Madras High Court · 118 Ind. Cas. 497
(Nandigiri) Venkata Narasimharao and Another Vs (Nandigiri) Krishnabayamma and Others
Madras High Court · AIR 1929 Mad 479
Nandiglri Venkata Narasimharao and Another Vs Nandagiri Krishnabayamma and Others
Madras High Court · 120 Ind. Cas. 369
K.V. Desikachariar and Others Vs The Secretary of State for India in Council and Another
Madras High Court · (1929) 29 LW 229 : (1929) 56 MLJ 38
Krishnasami Aiyangar Vs Kuppu Ammal and Another
Madras High Court · AIR 1929 Mad 478 : (1929) 30 LW 796