High Courts25 Sept 1928
In Re: Ponnuswami Udayar and Another
Madras High Court · 115 Ind. Cas. 481
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 109
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,593 of 5,226
High Courts24 Sept 1928
Lakshmanaswamy Chetty, The Official Assignee Vs V.K. Natesa Chetty
Madras High Court · 114 Ind. Cas. 840
High Courts24 Sept 1928
V.R. Venkatarama Aiyar Vs T. Gopalakrishna Pillai and Another
Madras High Court · AIR 1929 Mad 230 : (1929) ILR (Mad) 322 : (1929) 29 LW 220 : (1929) 1 MLJ 255
Transfer of Property Act, 1882 — Section 84
High Courts24 Sept 1928
In Re: T.V. Lakshmanaswamy Chetty Official Assignee of Madras
Madras High Court · AIR 1929 Mad 141
High Courts24 Sept 1928
Yelamanchili Pitchayya Vs Yelamanchili Rattamma and Another
Madras High Court · AIR 1929 Mad 268 : (1929) 29 LW 56 : (1928) 55 MLJ 856
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts24 Sept 1928
In Re: M. Vijiarangam Naidu
Madras High Court · AIR 1929 Mad 183 : (1929) 29 LW 40
High Courts24 Sept 1928
In Re: M. Vijarangam Naidu an Insolvent
Madras High Court · 114 Ind. Cas. 836
Presidency Towns Insolvency Act, 1909 — Section 36, 7
High Courts21 Sept 1928
Lenka Polipillai Vs Karim Ammanna and Others
Madras High Court · AIR 1929 Mad 144
High Courts21 Sept 1928
Abrupammal Vs Thoyammal (deceased) by his representative C. Meenambal Ammal
Madras High Court · 117 Ind. Cas. 122
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts20 Sept 1928
Lenka Polipillai by Karri Dalemma Vs Karri Ammanna
Madras High Court · 114 Ind. Cas. 367
Civil Procedure Code, 1908 (CPC) — Section 15(II)
High Courts20 Sept 1928
(Chavadi) Koothanainar Pillai Vs Madappa Kone and Others
Madras High Court · AIR 1929 Mad 49 : 113 Ind. Cas. 60
High Courts20 Sept 1928
In Re: Para Subba Naidu and Others
Madras High Court · (1929) 56 MLJ 600(1)
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts20 Sept 1928
In Re: Ramalinga Odayar
Madras High Court · (1929) ILR (Mad) 346 : 113 Ind. Cas. 672 : (1929) 56 MLJ 600
Criminal Procedure Code, 1898 (CrPC) — Section 231
High Courts20 Sept 1928
V. Ramalinga Mudaliar Vs E. Sundara Sastrigal and Others
Madras High Court · AIR 1929 Mad 526 : 120 Ind. Cas. 874
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Sept 1928
Rajah of Venkatagiri Vs Budam Venkatasubbayya by guardian Mr. Ramamurthi Iyer
Madras High Court · 117 Ind. Cas. 295
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Sept 1928
In Re: The Assessment of T.P. Pethaperumal Chettiar Karaikudi Ist Circle, Shanmuganathapuram The Commissioner of Income Tax
Madras High Court · 115 Ind. Cas. 485
Income Tax Act, 1961 — Section 10(2)(iii)
High Courts19 Sept 1928
Mohammad and Others Vs Kunhi Kutti Ali and Others
Madras High Court · AIR 1929 Mad 451 : 117 Ind. Cas. 725
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3(1), 2(11)
High Courts19 Sept 1928
Vanavamalai Ramanuja Jeer Swamigal Vs Ma. Sami Nadar and Others
Madras High Court · AIR 1929 Mad 525
High Courts19 Sept 1928
Nanguneri Sri Vanavamalai Ramanjua Jeer Swamigal through his Authorised Agent S.V. Kallapiran Pillai Vs Pandara Nadar and Another
Madras High Court · 119 Ind. Cas. 386
High Courts19 Sept 1928
The Commissioner of Income Tax Vs T.P. Pethaperumal Chettiar
Madras High Court · AIR 1929 Mad 34 : (1929) 29 LW 66 : (1928) 55 MLJ 850
Income Tax Act, 1961 — Section 10(2)(iii)