High Courts19 Sept 1928
The Commissioner of Income Tax Vs Karuppiah Kangani alias Kumaravelu Ambalam
Madras High Court · AIR 1929 Mad 35 : (1929) 29 LW 61 : (1928) 55 MLJ 844
Income Tax Act, 1922 — Section 66(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,594 of 5,226
High Courts19 Sept 1928
Challa Ellamanda and Others Vs Challa Peda Ellamanda and Another
Madras High Court · 114 Ind. Cas. 229
High Courts19 Sept 1928
Musunoori Satyanarayana Murti Vs Chekka Lakshmayya and Others
Madras High Court · AIR 1929 Mad 79 : (1929) 30 LW 284
High Courts19 Sept 1928
Govinda Krishna Yachendrulo Varu Bahadur Vs Venkata Subbiah
Madras High Court · AIR 1929 Mad 694
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Sept 1928
In Re: Yerneni Satyanarayana
Madras High Court · 114 Ind. Cas. 834 : (1928) 28 LW 774
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts18 Sept 1928
Narayana Ayyar Vs Subbaraya Ayyar
Madras High Court · AIR 1929 Mad 32 : 114 Ind. Cas. 558
High Courts18 Sept 1928
Raja Vijaya Kumara Viswanatha Bangaru Thirumalai Souri Naicker Vs Venkatachalam Chetty and Others
Madras High Court · AIR 1929 Mad 234
High Courts14 Sept 1928
Watrap S. Subramania Aiyar, High Court Vakil and Others Vs The United India Life Insurance Company Limited , a company carrying on bussiness of life Insurance and Others
Madras High Court · AIR 1928 Mad 1215 : 114 Ind. Cas. 636 : (1928) 55 MLJ 385
High Courts13 Sept 1928
In Re: Ruppa Balusawmy Ayyar and Another
Madras High Court · 112 Ind. Cas. 566
Penal Code, 1860 (IPC) — Section 353
High Courts13 Sept 1928
Ruppa Balusamy Ayyar and Another Vs Emperor
Madras High Court · AIR 1929 Mad 188
High Courts13 Sept 1928
Kidambi Sambamurthi Aiyar Vs E. Ramakrishna Aiyar and Others
Madras High Court · AIR 1929 Mad 43 : (1929) ILR (Mad) 337 : 114 Ind. Cas. 847 : (1929) 29 LW 60 : (1928) 55 MLJ 837
Provincial Insolvency Act, 1920 — Section 27
High Courts11 Sept 1928
Perianna Muthirian Vs M. Vengu Aiyar and Others
Madras High Court · AIR 1929 Mad 21 : (1928) 28 LW 687 : (1929) 56 MLJ 208
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Sept 1928
Sundara Bhattar Vs Munusami Mudali and Others
Madras High Court · AIR 1929 Mad 751
High Courts06 Sept 1928
T.K. Pirmanayagam Pillay Vs Arumugham Pillay and Others
Madras High Court · AIR 1929 Mad 710 : 118 Ind. Cas. 97
High Courts06 Sept 1928
In Re: The Powers of Newly Enrolled Statutory Advocates under the Indian Bar Councils Act
Madras High Court · 113 Ind. Cas. 876 : (1928) 28 LW 545
Bar Councils Act, 1926 — Section 14, 8
High Courts05 Sept 1928
In Re: A Veluayudam Pillai and Others
Madras High Court · 115 Ind. Cas. 509
Evidence Act, 1872 — Section 74
High Courts05 Sept 1928
T.S. Ragupathi Aiyar Vs Narayana Goundan
Madras High Court · AIR 1929 Mad 5 : (1929) ILR (Mad) 151 : 114 Ind. Cas. 559 : (1928) 28 LW 759 : (1928) 55 MLJ 767
Penal Code, 1860 (IPC) — Section 426
High Courts05 Sept 1928
Hassan Kutti Beary Vs Jainabha
Madras High Court · AIR 1928 Mad 1285 : (1929) ILR (Mad) 39 : 113 Ind. Cas. 306 : (1928) 28 LW 710 : (1928) 55 MLJ 828
High Courts04 Sept 1928
(Devarapalli Bulli) Bapyayya Vs (Vadeevu) Viswa Sundara Rao and Others
Madras High Court · AIR 1929 Mad 389 : (1929) 30 LW 365