High Courts23 Aug 1928
In Re: Muthukaruppa Servai
Madras High Court · (1928) 28 LW 656 : (1928) 55 MLJ 626
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,596 of 5,226
High Courts22 Aug 1928
In Re: Munshi Abdul Wahab Saheb and Another
Madras High Court · (1928) 28 LW 699 : (1929) 56 MLJ 277
Canals and Public Ferries Act, 1890 — Section 9
High Courts22 Aug 1928
Munshi Abdul Wahab Sahib and Another Vs Emperor
Madras High Court · AIR 1929 Mad 50 : 117 Ind. Cas. 728
Canals and Public Ferries Act, 1890 — Section 9General Clauses Act, 1897 — Section 13
High Courts21 Aug 1928
Krishna Aiyar Vs Muthuswami Thevar and Others
Madras High Court · AIR 1929 Mad 84 : 117 Ind. Cas. 789
High Courts21 Aug 1928
China Alagumperumal Karayalar Vs Vinayagathammal and Others
Madras High Court · AIR 1929 Mad 110 : 117 Ind. Cas. 731 : (1929) 29 LW 96 : (1928) 55 MLJ 861
Specific Relief Act, 1877 — Section 41
High Courts20 Aug 1928
Ratansi D. Morarji Vs The Administrator-General
Madras High Court · (1929) ILR (Mad) 160 : (1928) 28 LW 674 : (1928) 55 MLJ 478
Succession Act, 1925 — Section 63
High Courts17 Aug 1928
Chellapathi Naidu and Others Vs T. Subba Naidu
Madras High Court · (1928) 08 MAD CK 0039
Criminal Procedure Code, 1898 (CrPC) — Section 145(6)
High Courts16 Aug 1928
Janapareddi Venkatareddi Vs Janapareddi Adhinarayana Rao
Madras High Court · (1929) ILR (Mad) 142 : (1929) 29 LW 343 : (1929) 56 MLJ 357
Land Acquisition Act, 1894 — Section 30
High Courts16 Aug 1928
In Re: Mottaya Pillai and Others
Madras High Court · 117 Ind. Cas. 787 : (1929) 29 LW 396 : (1929) 56 MLJ 103
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts16 Aug 1928
Ismail Bibi Ammal Vs Moideen Abdul Kadir Sahib and Another
Madras High Court · AIR 1929 Mad 273 : 113 Ind. Cas. 296
High Courts15 Aug 1928
Thogarchedu Kakamma Vs Thogarchedu Chandrasekhara Somayajulu and Others
Madras High Court · AIR 1929 Mad 205
High Courts15 Aug 1928
Akkali Thiruvengadam Mammad Vs Chathamkara Ammad and Others
Madras High Court · AIR 1929 Mad 89 : 114 Ind. Cas. 230
High Courts15 Aug 1928
In Re: Molaiappa Goundan
Madras High Court · (1929) ILR (Mad) 79 : (1928) 28 LW 621 : (1928) 55 MLJ 715
Penal Code, 1860 (IPC) — Section 268, 290
High Courts14 Aug 1928
In Re: Pedda Tirumalingadu and Another
Madras High Court · (1929) ILR (Mad) 147 : (1929) 29 LW 387 : (1929) 56 MLJ 194
High Courts14 Aug 1928
Chinnaswamy Kavirayer Vs Periathambi Butler
Madras High Court · AIR 1929 Mad 811 : 117 Ind. Cas. 790
Limitation Act, 1963 — Section 20
High Courts14 Aug 1928
Y. Desi Chettiar Vs J.K. Chinnasami Chettiar, President, Union Board
Madras High Court · AIR 1928 Mad 1271 : 113 Ind. Cas. 874 : (1928) 28 LW 642 : (1929) 56 MLJ 162
Madras Local Boards Act, 1884 — Section 54
High Courts10 Aug 1928
Suthadi Alaga Thevar and Others Vs G.A. Baker, Authorised Agent of Proprietors of Gandanaickanur Zamin
Madras High Court · 116 Ind. Cas. 137
Criminal Procedure Code, 1898 (CrPC) — Section 433
High Courts10 Aug 1928
Kishen Prasad Bahadur Vs Kottakota Dalayya and Others
Madras High Court · AIR 1929 Mad 259
High Courts10 Aug 1928
Maharaja Kishen Prasad Bahadur, K.C.I. E., G.C.I. E., by Agent Chunduru Janaki Ramayya Vs Kottakota Dalayya and Others
Madras High Court · 116 Ind. Cas. 133
Madras Estates Land Act, 1908 — Section 8